JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 59,563 of 61,482

High Courts11 Dec 1923

In Re: Muthiah Chetty

Madras High Court · 81 Ind. Cas. 44 : (1924) 19 LW 391

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High Courts10 Dec 1923

Basanti Charan Sinha Vs Rajani Mohon Chatterjee

Calcutta High Court · AIR 1924 Cal 629 : 83 Ind. Cas. 368

Calcutta Rent Act, 1920 — Section 2(e)

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High Courts10 Dec 1923Dismissed

Ganpat Chandrabhan Vs Tulsi Ramchandra

Bombay High Court · AIR 1924 Bom 219 : (1924) 26 BOMLR 118

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11

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High Courts10 Dec 1923Allowed

Ramlal Hargopal Vs Kishanchand

Bombay High Court · (1924) 26 BOMLR 586

Civil Procedure Code, 1908 (CPC) — Section 100, 109

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Privy Council10 Dec 1923

Ramlal Hargopal Vs Kisanchandra and others

Privy Council · (1924) AIR(PC) 95

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High Courts10 Dec 1923

Bijai Bahadur Vs Parmeshwari Ram and others

Allahabad High Court · (1923) 12 AHC CK 0002

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High Courts07 Dec 1923

Rukmani Ammal Vs Narasimhachariar and Another

Madras High Court · AIR 1924 Mad 696 : 78 Ind. Cas. 173 : (1924) 19 LW 465 : (1924) 46 MLJ 285

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High Courts07 Dec 1923

Emperor Vs Bansi Sheikh

Calcutta High Court · (1924) ILR (Cal) 469

Penal Code, 1860 (IPC) — Section 467, 471

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High Courts07 Dec 1923

Bhimraj Bania Vs Emperor

Calcutta High Court · (1924) ILR (Cal) 460

Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Goondas Act, 1923 — Section 3, 4, 5, 6Letters Patent Act, 1865 — Clause 28

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High Courts07 Dec 1923

King-Emperor Vs Bansi Sheikh

Calcutta High Court · AIR 1924 Cal 718 : 83 Ind. Cas. 504

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467, 471

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High Courts07 Dec 1923

Keshav Vithal Oltikar Vs Hari Ramkrishna Oltikar

Bombay High Court · AIR 1924 Bom 318 : (1924) 26 BOMLR 218

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts07 Dec 1923

Nand Kishore Misra Vs Kalika Misra and Others

Patna High Court · AIR 1924 Patna 695

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High Courts07 Dec 1923

Baidyanath Sarkar Vs Prabhabati Dasi and Others

Patna High Court · AIR 1924 Patna 803

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts07 Dec 1923

Nand Kishore Misra Vs Kalka Misra and Others

Patna High Court · 77 Ind. Cas. 810

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High Courts07 Dec 1923

Bhagawat Jha and Others Vs Emperor

Patna High Court · 81 Ind. Cas. 45

Penal Code, 1860 (IPC) — Section 147, 323, 325

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High Courts07 Dec 1923

Bhokhari Singh and Others Vs The King-Emperor

Patna High Court · AIR 1924 Patna 791

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 324

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High Courts07 Dec 1923

Bhokhari Singh and Others Vs Emperor

Patna High Court · 81 Ind. Cas. 199

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 324

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High Courts07 Dec 1923

Arumuga Goundan and Others Vs Periavanjiappa Goundan and Others

Madras High Court · 78 Ind. Cas. 76 : (1924) 19 LW 233 : (1924) 46 MLJ 348

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High Courts06 Dec 1923Dismissed

Ramkrishna Martoba Kasbekar Vs Anusuyabai Narayan Shirali

Bombay High Court · AIR 1924 Bom 300 : (1924) 26 BOMLR 173

Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43

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High Courts06 Dec 1923

Bejoy Singh Dadhulia Vs Ashutosh Gossami and Others

Calcutta High Court · AIR 1924 Cal 589 : 83 Ind. Cas. 430

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