JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,562 of 61,482
Hira Lal Vs Chuni Sao
Patna High Court · AIR 1924 Patna 715
S.M. Bose Vs Emperor
Allahabad High Court · AIR 1924 All 314 : 77 Ind. Cas. 826
In Re: Bharata Ayyar
Madras High Court · AIR 1924 Mad 549 : (1924) 19 LW 275
The Official Assignee of Madras and Another Vs The Official Assignee of Rangoon
Madras High Court · AIR 1925 Mad 141 : 83 Ind. Cas. 174 : 79 Ind. Cas. 910
Alagirisami Aiyar (Died) His Leqal Representative N.A. Ramiar, and Another Vs Runa Cheena Mana Navanna Ona and Bros. by Uthanu Chettiar
Madras High Court · 78 Ind. Cas. 326 : (1924) 19 LW 654
In Re: P.C. Perumal
Madras High Court · AIR 1924 Mad 587
Sesha Aiyar Vs The Public Prosecutor and Another
Madras High Court · AIR 1924 Mad 585 : (1924) 19 LW 463
Gojadhar Agarwalla and Another Vs Shibananda Pradhani and Another
Calcutta High Court · 81 Ind. Cas. 768
Paghalan Garain and Others Vs Chotu Kunja
Patna High Court · AIR 1924 Patna 522
Dalganjan and Others Vs Emperor
Allahabad High Court · AIR 1924 All 696 : 77 Ind. Cas. 881
Umed Singh Vs Emperor throug Uchhab Singh
Allahabad High Court · 77 Ind. Cas. 824
Subbayyar Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1924 Mad 582
Sithamalli Subbayyer Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1924) 19 LW 355 : (1924) 46 MLJ 350
Kandaswami Naidu Vs M. Kanniah Naidu and Others
Madras High Court · (1924) 20 LW 60 : (1924) 46 MLJ 366
Soneswar (Das) Pandit Vs Kanakram and Others
Calcutta High Court · AIR 1928 Cal 249
Mahant Gupta Nand Bharthi Vs Hari Shankar and Another
Allahabad High Court · (1923) 12 AHC CK 0044
Gupta Nand Bharthi Vs Hari Shanker and Another
Allahabad High Court · (1923) 12 AHC CK 0019
Bishunath Ojha Vs Sheopragash Ojha and Others
Allahabad High Court · AIR 1924 All 842 : 78 Ind. Cas. 1043