High Courts18 Dec 1923
sahebzada Mahammad Munwar Sultan Vs Sahebzadi Shamsunnessa Begum
Calcutta High Court · 80 Ind. Cas. 798
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,560 of 61,482
Privy Council18 Dec 1923
Ma Thaung and another Vs Ma Than and others
Privy Council · (1924) AIR(PC) 88
Privy Council18 Dec 1923
Raghunath Prasad Sahu Vs Sarju Prasad Sahu and others
Privy Council · (1924) AIR(PC) 60
High Courts18 Dec 1923Dismissed
Lala Meghraj and Others Vs Mr. K.C. Bhattacharji and Others
Allahabad High Court · 78 Ind. Cas. 243
Succession Act, 1925 — Section 179Transfer of Property Act, 1882 — Section 3
High Courts18 Dec 1923Dismissed
Bohra Tara Chand and Others Vs Murtaza Husain
Allahabad High Court · 78 Ind. Cas. 1030
Transfer of Property Act, 1882 — Section 88
High Courts18 Dec 1923Dismissed
Meghraj and Others Vs Krishna Chandra Bhatta Charji and Others
Allahabad High Court · AIR 1924 All 365 : (1924) ILR (All) 286
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Succession Act, 1925 — Section 179Transfer of Property Act, 1882 — Section 82
High Courts18 Dec 1923Allowed
Rajpal Misir Vs Randhir Singh
Allahabad High Court · (1924) ILR (All) 478
High Courts18 Dec 1923Dismissed
In Re: Dwarka Dhish Prasad Singh
Allahabad High Court · (1924) ILR (All) 245
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts18 Dec 1923
B. Randhir Singh Vs Rajpal Misir
Allahabad High Court · AIR 1924 All 321 : 81 Ind. Cas. 25
High Courts18 Dec 1923
Babu Dwarka Dhish Prasad Singh Vs The Hon''ble Maharaja Keshva Prasad Singh Bahadur, C.B.E.
Allahabad High Court · AIR 1924 All 398 : 82 Ind. Cas. 1022
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts18 Dec 1923
S.S. Ramudu Ayyar and Another Vs N.K. Ramayyar and Brothers, by their Managing Partners N.K.N. Ramayyar
Madras High Court · 78 Ind. Cas. 1051
Contract Act, 1872 — Section 118
High Courts18 Dec 1923
P. Sundaram Mudaliar Vs C. Muthuswami Pillai
Madras High Court · AIR 1925 Mad 908 : (1925) 21 LW 635
High Courts17 Dec 1923
Meyyappa Chettiar Vs Chidambaram Chettiar
Madras High Court · AIR 1924 Mad 494 : (1924) ILR (Mad) 483 : 79 Ind. Cas. 144 : (1924) 46 MLJ 415
High Courts17 Dec 1923
In Re: Tadi Somu Naidu and Another
Madras High Court · AIR 1924 Mad 640 : (1924) 46 MLJ 456
High Courts17 Dec 1923
Government of Bombay Vs Ismail Ahmed Hafiz Moosa
Bombay High Court · AIR 1924 Bom 362 : (1924) 26 BOMLR 227
High Courts17 Dec 1923
Sheikh Muhammad Nasrullah Vs Sheikh Muhammad Shukurullah
Patna High Court · AIR 1925 Patna 30
High Courts17 Dec 1923Dismissed
Rani Vs Aidal Singh and Another
Allahabad High Court · AIR 1924 All 431 : 78 Ind. Cas. 1041
High Courts17 Dec 1923Dismissed
Alkhu Rai and Others Vs Lachhman Upadhiya
Allahabad High Court · AIR 1924 All 324 : (1924) ILR (All) 274
High Courts17 Dec 1923
Emperor Vs Lachhman
Allahabad High Court · (1924) ILR (All) 243
Penal Code, 1860 (IPC) — Section 84
High Courts17 Dec 1923
Imam Ali and Another Vs Emperor
Allahabad High Court · 77 Ind. Cas. 888
Penal Code, 1860 (IPC) — Section 193