High Courts03 Jan 1924Allowed
Kedar Nath Vs Shankar Lal and Others
Allahabad High Court · AIR 1924 All 514 : (1924) ILR (All) 303
Transfer of Property Act, 1882 — Section 105
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,558 of 61,482
High Courts03 Jan 1924
Emperor Vs Panna Lal
Allahabad High Court · (1924) ILR (All) 265
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts03 Jan 1924
Kalpu Rai and Another Vs Rameshra and Others
Allahabad High Court · (1924) ILR (All) 264
High Courts03 Jan 1924
Musammat Rameshra and Others Vs Kalpo Rai and Another
Allahabad High Court · AIR 1924 All 538 : 84 Ind. Cas. 84
High Courts03 Jan 1924
Sei Thakur Kishori Ramanji Maharaj and Others Vs Pandit Duley Ram and Others
Allahabad High Court · AIR 1924 All 474 : 78 Ind. Cas. 226
Guardians and Wards Act, 1890 — Section 30
High Courts02 Jan 1924
Hursuk Das-Thakur Das Vs Gouri Charan Law and Another
Calcutta High Court · AIR 1926 Cal 372
High Courts02 Jan 1924
Raghunath Sahai and Others Vs Daroga Sahu and Others
Patna High Court · AIR 1925 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts02 Jan 1924
Musammat Basanti Vs Maqsud Ali Khan and Others
Allahabad High Court · AIR 1924 All 528 : 83 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 4(h)
High Courts01 Jan 1924
Lala Muthura Prasad and Others Vs Bombay Baroda and Central India Railway Co.
Allahabad High Court · 78 Ind. Cas. 434
Civil Procedure Code, 1908 (CPC) — Section 102, 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts31 Dec 1923
Lakshan Chandra Mandal Vs Takim Dhali and Others
Calcutta High Court · AIR 1924 Cal 558
Registration Act, 1908 — Section 3
High Courts31 Dec 1923
Lukhan Chandra Mondal Vs Takim Dhali and Others
Calcutta High Court · 80 Ind. Cas. 357
High Courts31 Dec 1923
Dwijendra Narain Roy Vs Joges Chandra De and Others
Calcutta High Court · AIR 1924 Cal 600 : 79 Ind. Cas. 520
Registration Act, 1908 — Section 77
High Courts30 Dec 1923
Maulvi Sharif Ahmad Alvee Vs Muhammad and Another
Allahabad High Court · 79 Ind. Cas. 612
High Courts21 Dec 1923
Ganesh Chandra Pal Vs Chandramohan Datta
Calcutta High Court · AIR 1925 Cal 199
Bengal Tenancy Act, 1885 — Section 49, 49(a)
High Courts21 Dec 1923
Ganeshchandra Pal Vs Chandramohan Datta
Calcutta High Court · 84 Ind. Cas. 730
Bengal Tenancy Act, 1885 — Section 49
High Courts21 Dec 1923Dismissed
Jagat Mohan Nath Sahi Deo Vs Jaipal Singh and others
Patna High Court · (1923) 12 PAT CK 0023
High Courts21 Dec 1923
A.W. Inglis Vs Sarju Prasad Misser
Patna High Court · AIR 1924 Patna 633
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Dec 1923
In Re: K.M. Selected Coal Company of Manbhum
Patna High Court · AIR 1924 Patna 670
Income Tax Act, 1922 — Section 10(ix), 10(viii), 66
High Courts20 Dec 1923
Secretary of State for India in Council Vs Sarat Sundari Debi
Calcutta High Court · AIR 1925 Cal 447