High Courts07 Jan 1924
Abdul Jaffar Sahib and Others Vs K. Venugopal Chettiar and Others
Madras High Court · AIR 1924 Mad 708
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,557 of 61,482
High Courts04 Jan 1924
Jagneswar Sikdar Vs Kailash Chandra and Others
Calcutta High Court · AIR 1925 Cal 81
High Courts04 Jan 1924
Profulla Chandra Ghose and Others Vs Tara Chand Gain and Others
Calcutta High Court · AIR 1925 Cal 509
High Courts04 Jan 1924
Kamal Mandalini Vs Paramasukh Chakrabutty
Calcutta High Court · AIR 1926 Cal 289 : 90 Ind. Cas. 488
Criminal Procedure Code, 1898 (CrPC) — Section 544
High Courts04 Jan 1924
(Maharani) Janki Kuer Vs Birj Bhikhan Ojha and Others
Patna High Court · AIR 1924 Patna 641
Bengal Tenancy Act, 1885 — Section 106, 108Evidence Act, 1872 — Section 91
High Courts04 Jan 1924
Kamakshya Narain Singh Vs Suraj Nath Misra and Others
Patna High Court · AIR 1924 Patna 449
Chotanagpur Tenancy Act, 1908 — Section 14
High Courts04 Jan 1924Dismissed
Musammat Wasi Fatima Bibi Vs Abdul Ghaffar Khan and Others
Allahabad High Court · AIR 1924 All 743 : 78 Ind. Cas. 171
High Courts04 Jan 1924Dismissed
Behari Lal Vs J. Maclean and Others
Allahabad High Court · 78 Ind. Cas. 506(1)
Uttar Pradesh Municipalities Act, 1916 — Section 245
High Courts04 Jan 1924Dismissed
Ram Singh and Another Vs Bhim Singh
Allahabad High Court · (1924) ILR (All) 301
High Courts04 Jan 1924Dismissed
James Maclean and Others Vs Bihari Lal
Allahabad High Court · (1924) ILR (All) 297
Uttar Pradesh Municipalities Act, 1916 — Section 245
High Courts04 Jan 1924Dismissed
Bhim Singh Vs Ram Singh and Another
Allahabad High Court · AIR 1924 All 309 : 84 Ind. Cas. 13
High Courts04 Jan 1924
Ram Prasad Tiwari Vs Anantu Kalwar and Another
Allahabad High Court · (1924) ILR (All) 295
High Courts04 Jan 1924
Anantoo Kalwar and Another Vs Ram Prasad Tivari and Others
Allahabad High Court · AIR 1924 All 465 : 78 Ind. Cas. 619
High Courts03 Jan 1924
Bhola Nath Mitter Vs The Emperor
Calcutta High Court · AIR 1924 Cal 616
Penal Code, 1860 (IPC) — Section 497, 498
High Courts03 Jan 1924
Bhola Nath Mitter Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 488
Penal Code, 1860 (IPC) — Section 497, 498
High Courts03 Jan 1924
Run Bahadur Singh Vs Bajrangi Prasad Singh
Patna High Court · AIR 1925 Patna 16
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47
High Courts03 Jan 1924
Shyam Prosono Katraj Vs Keshab Chandra Rana
Patna High Court · AIR 1924 Patna 487
Civil Procedure Code, 1908 (CPC) — Section 65(4)
High Courts03 Jan 1924
Jwala Prasad Thakur Mahton Vs Jhaman Mahton and Others
Patna High Court · 80 Ind. Cas. 761a
Limitation Act, 1963 — Section 18
High Courts03 Jan 1924
Shyam Prosono Katari Vs Keshab Chandra Rana
Patna High Court · 81 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 55
High Courts03 Jan 1924
Thakur Mahton Vs Jhaman Mahton and Others
Patna High Court · AIR 1924 Patna 496
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90Limitation Act, 1963 — Section 18