High Courts14 Jan 1924
Abhoy Sankar Mazumdar and Others Vs Satyendra Prasanna Bose Majumdar and Others
Calcutta High Court · AIR 1925 Cal 981 : 85 Ind. Cas. 594
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,555 of 61,482
High Courts14 Jan 1924
Mt. Bhagwati and Others Vs Emperor
Patna High Court · AIR 1925 Patna 187
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 531
High Courts12 Jan 1924
Rampado Sarkar and Others Vs Atore Dome
Calcutta High Court · AIR 1925 Cal 202
High Courts11 Jan 1924
Bishan Singh Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 714
Arms Act, 1959 — Section 5
High Courts11 Jan 1924
Dhirendra Nath Roy and Others Vs Kamini Kumar Pal and Others
Calcutta High Court · 84 Ind. Cas. 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Jan 1924
Dhirendra Nath Roy Vs Kamini Kumar Pal
Calcutta High Court · (1924) ILR (Cal) 495
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Jan 1924
Krishna Chandra Banik and Others Vs Har Kishore Madak
Calcutta High Court · AIR 1925 Cal 154
High Courts11 Jan 1924
Bishan Singh Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 573
Arms Act, 1959 — Section 4
High Courts11 Jan 1924
Mohamed Esuf Rowther Vs Sultan Abdul Kadir and Others
Madras High Court · (1924) 47 MLJ 20
High Courts11 Jan 1924
Sunkari Sitayya Vs Mudaragaddi Sanyasi and Another
Madras High Court · (1924) 46 MLJ 361
Transfer of Property Act, 1882 — Section 54
High Courts11 Jan 1924
Mohamed Esuf Rowther Vs Sultan Abdul Kadar and Others
Madras High Court · AIR 1924 Mad 711
High Courts10 Jan 1924
Balmukund Marwari Vs Basanta Kumari Dasi and Another
Patna High Court · AIR 1925 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 144, 151
High Courts09 Jan 1924
Shaikh Debir-ud-Din Vs Sm. Amina Bibi and Others
Calcutta High Court · 78 Ind. Cas. 335
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115
High Courts09 Jan 1924
Debir-ud-Din Vs Amina Bibi and Others
Calcutta High Court · AIR 1925 Cal 475
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts09 Jan 1924
Emperor Vs Sale Mahomed Haji Ahmed
Bombay High Court · (1924) 26 BOMLR 178
Bombay Municipal Corporation Act, 1888 — Section 257(1), 274, 275
High Courts09 Jan 1924
Sale Mahomed Haji Ahmed Vs Emperor
Bombay High Court · AIR 1924 Bom 337 : 81 Ind. Cas. 616
Bombay Municipal Corporation Act, 1888 — Section 274, 275
High Courts09 Jan 1924Dismissed
Yaqub Ali and Others Vs Dhan Singh
Allahabad High Court · 78 Ind. Cas. 863
Uttar Pradesh Land Revenue Act, 1901 — Section 90
High Courts09 Jan 1924Dismissed
Jharbandhan Prasad and another Vs Sidh Nath Raut and another Sidh Nath Raut and another Vs Fharbandhan Prasad and another
Allahabad High Court · (1924) 01 AHC CK 0038
High Courts09 Jan 1924Dismissed
Yakub Ali and Others Vs Dhan Singh
Allahabad High Court · (1924) ILR (All) 316
North Western Provinces Tenancy Act, 1901 — Section 43, 46United Provinces Land Revenue Act, 1901 — Section 87, 88
High Courts09 Jan 1924Dismissed
Aisha Bibi Vs Mahfuz-Un-Nissa Bibi and Others
Allahabad High Court · (1924) ILR (All) 310
Transfer of Property Act, 1882 — Section 43