High Courts16 Jan 1924
Dalaruddin Haldar and Another Vs Deolar Bun Molla
Calcutta High Court · AIR 1925 Cal 570
Civil Procedure Code, 1908 (CPC) — Section 156
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,554 of 61,482
High Courts16 Jan 1924
In re: Ningappa Rayappa Ghotadki
Bombay High Court · AIR 1924 Bom 321 : (1924) 26 BOMLR 183
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182, 211
High Courts16 Jan 1924
In Re: Nagji Dula
Bombay High Court · AIR 1924 Bom 320 : (1924) ILR (Bom) 358 : 81 Ind. Cas. 614
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts16 Jan 1924
Ram Rai and Others Vs Maheshwar Prasad Singh and Others
Patna High Court · AIR 1925 Patna 336
High Courts16 Jan 1924Dismissed
Nema Singh Vs Musammat Kulsum-Un-Nissa
Allahabad High Court · 86 Ind. Cas. 392
High Courts16 Jan 1924Dismissed
Allah Dia and Another Vs Rahimuddin and Others
Allahabad High Court · AIR 1924 All 520 : 78 Ind. Cas. 166
High Courts16 Jan 1924
Chokkalinga Pillay Vs Velayudha Mudaliar and Others
Madras High Court · AIR 1925 Mad 117 : 87 Ind. Cas. 152 : (1924) 47 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts16 Jan 1924
Chemalapati Venkata Reddy Vs Nataraja Setti and Another
Madras High Court · (1924) 19 LW 499 : (1924) 46 MLJ 371
High Courts15 Jan 1924
Superintendent and Remembrancer of Legal Affairs Vs Purna Chandra Ghosh
Calcutta High Court · AIR 1924 Cal 611
Penal Code, 1860 (IPC) — Section 499, 500
High Courts15 Jan 1924
Shamlal Singh and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 980 : 85 Ind. Cas. 716
High Courts15 Jan 1924
Joymangal Sen Vs Sarafat Ali
Calcutta High Court · AIR 1925 Cal 299a
Bengal Tenancy Act, 1885 — Section 153, 170(3), 174
High Courts15 Jan 1924
Joymangalsen Vs Sabafat Ali
Calcutta High Court · 78 Ind. Cas. 236
Bengal Tenancy Act, 1885 — Section 153
High Courts15 Jan 1924
Emperor and Ashutosh Das Gupta Vs Purna Chandra Ghose
Calcutta High Court · 83 Ind. Cas. 631
Penal Code, 1860 (IPC) — Section 500
High Courts15 Jan 1924Allowed
Dhanji Natha Vs Dhuma Hiraji Mali
Bombay High Court · AIR 1924 Bom 382 : (1924) 26 BOMLR 277
High Courts15 Jan 1924Allowed
Bai Kamala Vs Revashankar Ranchhod
Bombay High Court · AIR 1924 Bom 350 : (1924) 26 BOMLR 249
High Courts15 Jan 1924
Kuldip Sahay and Others Vs Ram Bujhawan Mahto and Others
Patna High Court · AIR 1924 Patna 454
High Courts15 Jan 1924Allowed
Brij Ballab Das and Others Vs Mahabir Prasad
Allahabad High Court · AIR 1924 All 209 : 78 Ind. Cas. 167
High Courts15 Jan 1924
Bodu Anna Naidu Vs Varada Jaggu Naidu and Others
Madras High Court · 79 Ind. Cas. 646
High Courts15 Jan 1924
B. Anna Naidu Vs V. Jaggu Naidu and Others
Madras High Court · AIR 1925 Mad 153
High Courts15 Jan 1924
Sankamma Vs Govinda Chetty
Madras High Court · AIR 1925 Mad 246 : 85 Ind. Cas. 44 : (1924) 20 LW 779
Penal Code, 1860 (IPC) — Section 500