High Courts18 Jan 1924
R. Viswanatha Pillai Vs T.K. Periaswami Pillai
Madras High Court · (1924) 19 LW 636 : (1924) 46 MLJ 491
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,553 of 61,482
High Courts18 Jan 1924
Rallabandy Venkataratnam and Others Vs Yanamandra Satyavati and Others
Madras High Court · (1924) 46 MLJ 383
Probate and Administration Act, 1881 — Section 50
High Courts18 Jan 1924
Seshamma (widow and Legal Representative of the deceased Manchiraju Narayana Rao alias Satyanarayanamurty) Vs Yeeranki Peda Venkata Rao (dead) and Others
Madras High Court · (1924) 47 MLJ 235
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts18 Jan 1924
Seshamma Vs Yeeranki Peda Venkata Rao and Others
Madras High Court · AIR 1924 Mad 713 : (1924) 19 LW 608
Limitation Act, 1963 — Section 5
High Courts17 Jan 1924
Golak Chandra Nundy Vs Nishi Chandra Sil and Others
Calcutta High Court · AIR 1925 Cal 521
High Courts17 Jan 1924
Anath Bandhu Nundy and Others Vs Wahid Ali Pramanik and Others
Calcutta High Court · AIR 1925 Cal 1022 : 85 Ind. Cas. 654
High Courts17 Jan 1924
Giribala Dasi and Others Vs Tarak Nath Jatan and Others
Calcutta High Court · AIR 1925 Cal 515
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Section 18
High Courts17 Jan 1924
Promoda Sundari Dassi and Another Vs Khetra Bag and Others
Calcutta High Court · AIR 1925 Cal 186
High Courts17 Jan 1924
Mukta Vs Dattu Mahadev
Bombay High Court · AIR 1924 Bom 332 : (1924) 26 BOMLR 186
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Jan 1924
Meghji Vallabhdas Vs Dayalji Lalji and Company
Bombay High Court · AIR 1924 Bom 322 : (1924) 26 BOMLR 231
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 106, 116
High Courts17 Jan 1924
Nand Kishore Lal Vs Emperor
Patna High Court · 81 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 195, 476Penal Code, 1860 (IPC) — Section 211, 380
High Courts17 Jan 1924
Nand Kishore Lal Vs King-Emperor
Patna High Court · AIR 1924 Patna 789
Criminal Procedure Code, 1898 (CrPC) — Section 173, 476Penal Code, 1860 (IPC) — Section 211, 380
High Courts17 Jan 1924
B. Kishun Dayal Sahi Vs Lt. Sahibzada Ravi Pratab Narain Singh and Others
Allahabad High Court · 78 Ind. Cas. 389
High Courts17 Jan 1924
Aiyisa Bevi Ammal Vs Kalandarsa Rowther and Another
Madras High Court · 80 Ind. Cas. 561
High Courts17 Jan 1924
Aiyisa Bivi Ammal Vs Kalandarsa Rowther and Another
Madras High Court · (1924) 46 MLJ 501
High Courts17 Jan 1924
In Re: Vairavan Servai
Madras High Court · AIR 1924 Mad 668 : (1924) ILR (Mad) 438 : (1924) 19 LW 507 : (1924) 46 MLJ 401
Arms Act, 1959 — Section 19(e)
High Courts17 Jan 1924
Best and Co., Ltd., Agents of the Nobel's Explosives Co. Ltd. Vs The Corporation of Madras
Madras High Court · 84 Ind. Cas. 107 : (1924) 46 MLJ 505
Madras City Municipal Act, 1904 — Section 110
High Courts17 Jan 1924
John Joseph Brito Vs Mrs. S.S. Brito
Madras High Court · AIR 1924 Mad 701
Civil Procedure Code, 1908 (CPC) — Section 109, 151
High Courts16 Jan 1924
Arjun Kapali and Others Vs Asvini Kumar Kapali and Others
Calcutta High Court · AIR 1925 Cal 286
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jan 1924
Aejun Kapali and Others Vs Asvini Kumar Kapali and Others
Calcutta High Court · 78 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Section 47