JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,551 of 61,482
Suppai Goundan and Another Vs A.M.R.M. Murugappa Chettiar
Madras High Court · AIR 1924 Mad 710 : (1924) 19 LW 605
F.D. Bellew Vs T. Elke
Calcutta High Court · AIR 1924 Cal 715 : (1924) ILR (Cal) 577
Hari Narayan De Vs Hari Bhusan De and Others
Calcutta High Court · AIR 1925 Cal 574a
Bhiku Krishna Badhade Vs Keshan Ramji Badhade
Bombay High Court · 80 Ind. Cas. 512
Bhiku Krishna Badhade Vs Keshav Ramji Badhade
Bombay High Court · AIR 1924 Bom 360 : (1924) 26 BOMLR 235
Mirza Abid Husain Khan Vs Mt. Kaniz Fatima and others
Privy Council · (1924) AIR(PC) 102
Nathu and Others Vs Tulsi Ram and Others
Allahabad High Court · AIR 1924 All 434 : 78 Ind. Cas. 316
Babu Kanhiya Lal Vs Ashraf Khan and Others
Allahabad High Court · AIR 1924 All 355 : 78 Ind. Cas. 402
Ashraf Khan and Others Vs Kanhaiya Lal and Mahmud Jan Khan and Others
Allahabad High Court · (1924) ILR (All) 230
Girwar Singh Vs Ram Piari Kuer and another
Allahabad High Court · (1924) 01 AHC CK 0009
The Secretary of State for India-in-Council Vs T.V. Raghavachariar
Madras High Court · AIR 1924 Mad 913
The Secretary of State for India in Council Vs T.V. Raghavachariar
Madras High Court · (1924) ILR (Mad) 861 : 83 Ind. Cas. 1009 : (1924) 20 LW 815 : (1924) 47 MLJ 503
Narayanaswamy Devaroyar Vs Thangavelu Padayachi
Madras High Court · AIR 1924 Mad 800
Kshitish Chandra Das and Others Vs Umed Mondal
Calcutta High Court · AIR 1925 Cal 338
Sudhanya Kumar Bose Ray Chaudhury Vs Sreemutty Sushilabala Bose Ray Chaudhury
Calcutta High Court · 85 Ind. Cas. 547
Shafayet Khan and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 794
Sadhak Gir @ Pasupati Bharti Vs Emperor
Patna High Court · 81 Ind. Cas. 175