High Courts24 Jan 1924
Sobha Ram and Another Vs Ram Prasad
Allahabad High Court · 78 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,550 of 61,482
High Courts24 Jan 1924
Pandit Auseri Lal Vs Mullhan and Anrs.
Allahabad High Court · 78 Ind. Cas. 345
High Courts24 Jan 1924
Krishna Aiyar Vs Subrahmania Aiyar and Another
Madras High Court · AIR 1924 Mad 648
High Courts24 Jan 1924
Esuf Ali Mahammedbhoy Allibhoy and Others Vs A.K. Thaha Ummal and Others
Madras High Court · AIR 1924 Mad 773
High Courts24 Jan 1924
Esufali Mahammedbhoy Allibhoy and Others Vs A.K. Thaha Ummal and Others
Madras High Court · (1924) ILR (Mad) 610
High Courts24 Jan 1924
Gangi Ammal Vs Govinda Padayachi and Others
Madras High Court · AIR 1924 Mad 544 : 84 Ind. Cas. 626 : (1924) 19 LW 644 : (1924) 46 MLJ 464
Transfer of Property Act, 1882 — Section 55(5)(d)
High Courts24 Jan 1924
Krishna Iyer Vs Subramania Iyer and Another
Madras High Court · 84 Ind. Cas. 122 : (1924) 46 MLJ 368
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts23 Jan 1924
Emperor Vs Bholasingh Amersingh
Bombay High Court · 81 Ind. Cas. 926
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 415
High Courts23 Jan 1924
Sm. Rakimjan and Others Vs Amar Krishna Choudhury and Others
Calcutta High Court · AIR 1925 Cal 404a
Bengal Tenancy Act, 1885 — Section 103B(3)
High Courts23 Jan 1924
Ases Kumar Misra and Others Vs Kissori Mohan Sarkar and Others
Calcutta High Court · AIR 1924 Cal 812
High Courts23 Jan 1924
Chitpore Golabari Co. Ltd. Vs Girdhari Lal Serogi and Others
Calcutta High Court · AIR 1925 Cal 530
Evidence Act, 1872 — Section 32, 90
High Courts23 Jan 1924
J.C. Galstaun Vs Sonatan Pal and Others
Calcutta High Court · AIR 1925 Cal 485
High Courts23 Jan 1924
Chinmatha Nath Pal Choudhuri Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 357
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 19H(4)
High Courts23 Jan 1924Dismissed
Emperor Vs Bholasing Amersing
Bombay High Court · AIR 1924 Bom 303 : (1924) 26 BOMLR 211
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 114, 420
High Courts23 Jan 1924
Emperor Vs Tyaballi Mulla Lukmanji
Bombay High Court · (1924) 26 BOMLR 216
Bombay District Municipal Act, 1901 — Section 96
High Courts23 Jan 1924
Joharmal Marwari Vs Emperor
Patna High Court · 81 Ind. Cas. 212
Penal Code, 1860 (IPC) — Section 354, 443, 457
High Courts23 Jan 1924Allowed
Mohan Lal Vs Emperor through Ismail Khan
Allahabad High Court · 81 Ind. Cas. 318
Criminal Procedure Code, 1898 (CrPC) — Section 215, 231
High Courts23 Jan 1924
Chintalapalli Sesha Sastrulu and Another Vs Korivi Venkamma alias Kidambi Venkamma
Madras High Court · AIR 1924 Mad 600 : 84 Ind. Cas. 148 : (1924) 19 LW 510 : (1924) 47 MLJ 1
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts23 Jan 1924
Suppai Goundan and Another Vs Kandaswami Goundan
Madras High Court · 80 Ind. Cas. 567 : (1924) 19 LW 560
High Courts23 Jan 1924
Modadagu Perayya Vs Peroli Vaikayamma
Madras High Court · 79 Ind. Cas. 899 : (1924) 19 LW 627