JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,548 of 61,482
Dodi Singh Vs Pitambar Lal
Allahabad High Court · (1924) ILR (All) 319
Pandit Pitambar Lal Vs Dodee Singh
Allahabad High Court · AIR 1924 All 503 : 78 Ind. Cas. 358
S.P. Chinna Thambiar Vs Veerappa Naidu and Others
Madras High Court · AIR 1924 Mad 623
Sendattikalai Pandia Chinna Thambiar Avergal Vs Veerappa Naidu and Others
Madras High Court · (1924) 46 MLJ 450
Ramani alias Venkatramani and Others Vs M. Narayanaswami Iyer and Others
Madras High Court · (1924) 20 LW 467 : (1924) 47 MLJ 192
Sengoda Goundan Vs Muthu Goundan by next friend Komaravela Goundan and Others
Madras High Court · (1924) ILR (Mad) 567 : (1924) 19 LW 533 : (1924) 46 MLJ 404
Ramani alias Venkataramani and Others Vs M. Narayanasami Aiyar and Others
Madras High Court · 87 Ind. Cas. 341
Shib Das Kundu Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 584
Shib Das Kundu Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 713
Sheikh Bahatar Vs Nobadali
Calcutta High Court · AIR 1924 Cal 634 : 83 Ind. Cas. 625
Narain Das Dutt and Another Vs Banku Behari Chattopadhaya and Others
Calcutta High Court · AIR 1925 Cal 213
Kumudini Dassya and Another Vs Mukta Sundari Dassya and Others
Calcutta High Court · AIR 1925 Cal 257
Mohendra Kumar Rudra and Others Vs Gagan Chandra Rudra
Calcutta High Court · AIR 1925 Cal 471
Narain Dass Dutt and Another Vs Banku Behary Chattopadhya and Others
Calcutta High Court · 78 Ind. Cas. 1001
Rustamji Heerjibhai Vs Cowasji Dadabhai
Bombay High Court · AIR 1924 Bom 317 : (1924) 26 BOMLR 209
Rustomjee Heerjeebhoy Vs Cowasjee Dadabhoy and Others
Bombay High Court · (1924) ILR (Bom) 348
Rustomjee Heerjibhai Vs Cowasjee Dadabhai
Bombay High Court · 79 Ind. Cas. 704
Harnarayan Pande Vs Suresh Pande and others
Patna High Court · (1924) 01 PAT CK 0027
Mahomed Raza Vs Syed Yadgar Hussain and others
Privy Council · (1924) AIR(PC) 109