High Courts28 Jan 1924
Jhagru Rai Vs Basdeo Rai and Another
Allahabad High Court · (1924) 01 AHC CK 0025
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,549 of 61,482
High Courts28 Jan 1924
B. Baluswamy Aiyar and Another Vs C.V. Krishnaswamy Aiyar and Others
Madras High Court · AIR 1924 Mad 559
Transfer of Property Act, 1882 — Section 83
High Courts28 Jan 1924
Bathai Baluswami Iyer and Another Vs Chetty V. Krishnaswami Iyer and Others
Madras High Court · 84 Ind. Cas. 698 : (1924) 19 LW 541 : (1924) 46 MLJ 497
Transfer of Property Act, 1882 — Section 83
High Courts26 Jan 1924
Ponnappa Reddi and Others Vs P. Thiruvengada Pillai and Company, by Partners, P. Thiruvengadam Pillai and Another
Madras High Court · (1925) 49 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 8
High Courts26 Jan 1924
Sengoda Goundan Vs Muthu Goundan and Others
Madras High Court · AIR 1924 Mad 625
High Courts25 Jan 1924
Kedar Nath Biswas Vs Kamini Sundar Dasya
Calcutta High Court · AIR 1924 Cal 623
High Courts25 Jan 1924
Jagabandhu kundu and Others Vs Rajmohan Pal and Others
Calcutta High Court · AIR 1925 Cal 538a
High Courts25 Jan 1924
Kedar Nath Biswas Vs Kamini Sundari Dassya and Others
Calcutta High Court · 78 Ind. Cas. 514
High Courts25 Jan 1924
In Re: Raja Gokaldas Mills Limited
Bombay High Court · AIR 1924 Bom 346 : (1924) 26 BOMLR 312
Income Tax Act, 1922 — Section 10(2)(vi)(c), 66(2)
High Courts25 Jan 1924
A.R. Srinivasachariar Vs A. Raghavachariar and Others
Madras High Court · AIR 1924 Mad 676 : (1924) 19 LW 621
High Courts25 Jan 1924
Ramakkal Vs Govindanayakanpalaiyam Thirumal Paripalana Nidhi Ltd. and Another
Madras High Court · AIR 1925 Mad 1107 : 85 Ind. Cas. 574
Transfer of Property Act, 1882 — Section 53
High Courts24 Jan 1924
Prohlad Chandra Chatterjee Vs Mahendra Nath Gopait and Others
Calcutta High Court · AIR 1925 Cal 564
Bengal Tenancy Act, 1885 — Section 101, 103B(3)
High Courts24 Jan 1924
Umesh (Chandra) Durbar and Others Vs Chowdhry Jamini Nath Mallik and Others Prohlad Chandra Chatterjee Vs Mahendra Nath Gopat and Others
Calcutta High Court · 78 Ind. Cas. 836
High Courts24 Jan 1924
Motaherali Jamadar and Others Vs Eshaque Sikdar
Calcutta High Court · AIR 1924 Cal 848
High Courts24 Jan 1924
Kokil Singh Vs Ramasray Prasad Choudhary and Others
Patna High Court · 81 Ind. Cas. 994
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Jan 1924
Kokil Singh Vs Ramasray Prosad Chaudhury and Others
Patna High Court · AIR 1924 Patna 488
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Jan 1924
Sheo Dhari Ram Vs Gupteswar Pathak and Another
Patna High Court · AIR 1924 Patna 716
Limitation Act, 1908 — Section 14, 5
High Courts24 Jan 1924Dismissed
Emperor Vs Atma Ram
Allahabad High Court · (1924) ILR (All) 447
Public Gambling Act, 1867 — Section 6
High Courts24 Jan 1924Allowed
Auseri Lal Vs Mullhan and Others
Allahabad High Court · AIR 1924 All 557 : (1924) ILR (All) 369
High Courts24 Jan 1924Allowed
Musaddi Lal Vs Chhotu and Others
Allahabad High Court · AIR 1925 All 198 : 78 Ind. Cas. 349