High Courts31 Jan 1924
Mayandi Servai Vs Santhanam Servai and Others
Madras High Court · AIR 1925 Mad 303 : (1924) 20 LW 812
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,547 of 61,482
High Courts31 Jan 1924
Ramaswami Thevan and Others Vs Alaga Pillai and Another
Madras High Court · AIR 1925 Mad 143 : 79 Ind. Cas. 881
High Courts31 Jan 1924
Mantripragada Gourikantam and Others Vs Mantripragada Ramamurthy and Others
Madras High Court · (1924) 19 LW 663 : (1924) 46 MLJ 482
High Courts31 Jan 1924
Gourikantam and Others Vs Ramamurthy and Others
Madras High Court · AIR 1924 Mad 783
High Courts30 Jan 1924
East Indian Railway Co. Vs Sib Prosad Dutt Rai
Calcutta High Court · AIR 1925 Cal 306
Railways Act, 1890 — Section 76
High Courts30 Jan 1924
Dalsuk Roy Agarwalla Vs Emperor
Calcutta High Court · AIR 1925 Cal 248
Penal Code, 1860 (IPC) — Section 411
High Courts30 Jan 1924
Satya Ranjan Nag Vs Kshitish Chandra Pal and Others
Calcutta High Court · AIR 1924 Cal 898
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts30 Jan 1924
Saradindu Mukerjee and Others Vs Girish Chandra Tewari
Calcutta High Court · AIR 1925 Cal 184
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts30 Jan 1924Disposed Of
Ganesh Das and Another Vs Raja Suraj Pal Sing and Chhidda
Allahabad High Court · AIR 1924 All 537 : 78 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Jan 1924
Raja Suraj Pal Singh Vs Ganesh Das and Another and Chhidda
Allahabad High Court · (1924) ILR (All) 233
Provincial Small Cause Courts Act, 1887 — Article 35
High Courts30 Jan 1924
Kanhaiya Lal Vs His Highness, The Maharaja of Benares and Another
Allahabad High Court · (1924) ILR (All) 355
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts30 Jan 1924
Babu Kanhaya Lal Vs His Highness the Maharaja Sri Prabhu Narain Singh Bahadur and Another
Allahabad High Court · 78 Ind. Cas. 559
Civil Procedure Code, 1908 (CPC) — Section 86, 87North Western Provinces Tenancy Act, 1901 — Section 165
High Courts30 Jan 1924
Bandhu and Another Vs Emperor
Allahabad High Court · AIR 1924 All 662 : 81 Ind. Cas. 436
Penal Code, 1860 (IPC) — Section 302, 307
High Courts30 Jan 1924
Gopala Kuduva and Others Vs Sheikh Muhammad Hamza Sahib and Others
Madras High Court · AIR 1924 Mad 776 : 84 Ind. Cas. 625 : (1924) 19 LW 545
High Courts29 Jan 1924Allowed
Lajwanti Vs Safa Chand
Bombay High Court · (1924) 26 BOMLR 1117
Limitation Act, 1908 — Section 28
Privy Council29 Jan 1924
Mt. Lajwanti and others Vs Safa Chand and others
Privy Council · (1924) AIR(PC) 121
High Courts29 Jan 1924Dismissed
Tota Ram and Others Vs Gouri Shankar
Allahabad High Court · 78 Ind. Cas. 582
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts29 Jan 1924Dismissed
Durga Prasad Vs Lachmi Narain
Allahabad High Court · 78 Ind. Cas. 563
Easements Act, 1882 — Section 28, 33, 35