High Courts04 Feb 1924
Syed Abu Mahomed Barakat Ali and Others Vs Abdur Rahim and Others
Calcutta High Court · AIR 1925 Cal 187
Civil Procedure Code, 1908 (CPC) — Section 92
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,545 of 61,482
High Courts04 Feb 1924
Ganesh Lal and Another Vs The East Indian Railway Co. Ltd.
Calcutta High Court · AIR 1925 Cal 299
High Courts04 Feb 1924
Kali Prasanno Chakravarty Vs Najabulla Jamadar
Calcutta High Court · AIR 1925 Cal 497
Civil Procedure Code, 1908 (CPC) — Section 100, 100(2)
High Courts04 Feb 1924
M. Veeresalingam and Others Vs P. Kondayya
Madras High Court · AIR 1925 Mad 430
High Courts04 Feb 1924
Mamillapalli Veeresalingham and Others Vs Ponnukollu Kondayya
Madras High Court · 79 Ind. Cas. 869
High Courts01 Feb 1924
Srish Chandra Pal Chowdhury and Others Vs Debendra Nath Sinha Roy and Others
Calcutta High Court · AIR 1925 Cal 522 : 79 Ind. Cas. 369
Bengal Tenancy Act, 1885 — Section 148A
High Courts01 Feb 1924
Bhola Nath Nandi and Another Vs Kedar Nandi
Calcutta High Court · AIR 1925 Cal 353
Penal Code, 1860 (IPC) — Section 323
High Courts01 Feb 1924
Nalini Bhusan Gupta Vs Ali Mia
Calcutta High Court · AIR 1924 Cal 877 : (1924) ILR (Cal) 643 : 79 Ind. Cas. 346
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Feb 1924
Maharaj Bahadur Singh Vs Nosharan Bibi and Others
Calcutta High Court · AIR 1925 Cal 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 80Transfer of Property Act, 1882 — Section 60
High Courts01 Feb 1924
The East India Railway Company Vs Jagpat Singh
Calcutta High Court · 79 Ind. Cas. 126
Railways Act, 1890 — Section 72(2)(b)
High Courts01 Feb 1924
East Indian Railway Co. Vs Jogpat Singh
Calcutta High Court · AIR 1924 Cal 725 : (1924) ILR (Cal) 615
Railways Act, 1890 — Section 72, 72(2)(b)
High Courts01 Feb 1924
Chanbasappa Nagappa Haveri Vs Holibasappa Basappa Motibennur
Bombay High Court · 80 Ind. Cas. 239
Limitation Act, 1908 — Section 15
High Courts01 Feb 1924
Chanbasappa Nagappa Haveri Vs Holibasappa Basappa Motibennur and Another
Bombay High Court · AIR 1924 Bom 383 : (1924) ILR (Bom) 485
Limitation Act, 1908 — Section 15
High Courts01 Feb 1924
Hashimbi Yakubsaheb Beg Vs Ajamatbi Maktumsaheb
Bombay High Court · AIR 1924 Bom 410 : (1924) 26 BOMLR 337
High Courts01 Feb 1924
Sakalchand Moti Vs Ambaram Haribhai
Bombay High Court · AIR 1924 Bom 380 : (1924) 26 BOMLR 280
High Courts01 Feb 1924Dismissed
Vithal Laxmannaik Malgavkar Vs Mahadev Raghunath Kondkar
Bombay High Court · (1924) 26 BOMLR 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 146, 47
High Courts01 Feb 1924
Jivabai Pitamberdas Vs Teja Sama
Bombay High Court · AIR 1924 Bom 398 : (1924) 26 BOMLR 282
High Courts01 Feb 1924Dismissed
Ramjivan Nevatia Vs H. Bhikaji and Co.
Bombay High Court · (1924) 26 BOMLR 442
High Courts01 Feb 1924Allowed
Chanbasappa Nagappa Haveri Vs Hotjbasappa Basappa Motibeknnur
Bombay High Court · (1924) 26 BOMLR 317
Limitation Act, 1908 — Section 15