High Courts06 Feb 1924
Soorapaneni Seetharamabrahmam Vs Soorapanini Krishnabrahmam
Madras High Court · 80 Ind. Cas. 353 : (1924) 19 LW 547
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,544 of 61,482
High Courts06 Feb 1924
Kidambi Ritumalacharyulu alias Ramanujacharyulu and Others Vs Amisetti Venkiah and Others
Madras High Court · 80 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts06 Feb 1924
Nidadavolu Achutam and Others Vs Veerina Surayya Nidadavolu Achutaramayya and Another Vs Navvaji and Another
Madras High Court · 79 Ind. Cas. 902
High Courts06 Feb 1924
Lekkala Ramu Naidu and Another Vs Vetchalapu Nayanappa
Madras High Court · 80 Ind. Cas. 571
High Courts06 Feb 1924
Kidambi Tirumalacharyulu alias Ramanujacharyulu and Others Vs Ammisetti Venkiah and Others
Madras High Court · (1924) 19 LW 678 : (1924) 46 MLJ 363
High Courts06 Feb 1924
Ammakannu Ayi Vs A Male Child (not named), deceased by Guardian Murugayya Odayar
Madras High Court · (1924) ILR (Mad) 850 : 83 Ind. Cas. 324 : (1924) 20 LW 207 : (1924) 47 MLJ 85
Contract Act, 1872 — Section 233
High Courts06 Feb 1924
P. Nagalingappa and Another Vs P. Venganna and Others
Madras High Court · AIR 1925 Mad 425 : (1924) 20 LW 746
High Courts06 Feb 1924
L. Ramu Naidu and Another Vs V. Nayanappa
Madras High Court · AIR 1925 Mad 56 : (1924) 19 LW 562
High Courts06 Feb 1924
Pattur Nagalingappa and Another Vs Patukonda Venganna and Nimbagal Gumsidappa and Others
Madras High Court · 83 Ind. Cas. 139
High Courts06 Feb 1924
K. Tirumalacharyulu alias Ramanujacharyulu and Others Vs Ammisetti Venkiah and Others
Madras High Court · AIR 1924 Mad 763
High Courts06 Feb 1924
Seetharamabrahman Vs Kristabrahman and Others
Madras High Court · AIR 1924 Mad 790
High Courts05 Feb 1924
Parvati Ammal Vs Venkatarama Iyer
Madras High Court · AIR 1925 Mad 80 : (1924) 20 LW 278 : (1924) 47 MLJ 316
High Courts05 Feb 1924
Lokhan Chandra Basak and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 149
Penal Code, 1860 (IPC) — Section 482
High Courts05 Feb 1924
Lakhan Chandra Basak and Another Vs Emperor
Calcutta High Court · 81 Ind. Cas. 922
Penal Code, 1860 (IPC) — Section 482
High Courts05 Feb 1924
Chandra Mohan Maiti and Others Vs Kinaram Maiti and Others
Calcutta High Court · AIR 1925 Cal 408 : 79 Ind. Cas. 412
Bengal Cess Act, 1880 — Section 95, 96Evidence Act, 1872 — Section 21, 32
High Courts05 Feb 1924
Baldeo Misser Vs Deputy Inspector-General of Police, C.I.D.
Calcutta High Court · AIR 1924 Cal 826 : (1924) ILR (Cal) 652 : 84 Ind. Cas. 82
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109
High Courts05 Feb 1924
Angirbai Gulabrao Powar Vs Pandurang Balkrishna Powar
Bombay High Court · 80 Ind. Cas. 185
High Courts05 Feb 1924
A. Sethurama Mudaliar Vs M.P. Mangala Goundar
Madras High Court · AIR 1924 Mad 764 : (1924) 19 LW 632 : (1924) 46 MLJ 494
High Courts04 Feb 1924
Emperor Vs Brahmananda Dutta
Calcutta High Court · AIR 1925 Cal 238
Penal Code, 1860 (IPC) — Section 409