High Courts08 Feb 1924Allowed
Nageshar Prasad Vs Ram Haraka Pande and Another
Allahabad High Court · AIR 1924 All 541 : 79 Ind. Cas. 416
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,542 of 61,482
High Courts08 Feb 1924
Mahabir Prasad Misir alias Chaukat Misir Vs Amla Prasad Rai and Others
Allahabad High Court · 79 Ind. Cas. 517
High Courts08 Feb 1924
Ram Harakh Pande and Another Vs Nageshar Prasad
Allahabad High Court · (1924) ILR (All) 370
High Courts08 Feb 1924
Chidambaragurukkal alias Devendrasaiva Puranthara Pandithar Vs Sivagnana Sundaram Pillai and Others
Madras High Court · 79 Ind. Cas. 619
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Mahabab Alli Khan Vs President, Taluk Board
Madras High Court · AIR 1924 Mad 898(1)
High Courts08 Feb 1924
Krishnamurthi Aiyar by K. Subramania Aiyar Vs Krishnamurthi Aiyar and Others
Madras High Court · 85 Ind. Cas. 882 : (1925) 49 MLJ 252
Registration Act, 1908 — Section 31
High Courts08 Feb 1924
Chidambara Gurukkal alias Devendrasiva Puranthara Pandithar Vs Sivagnana Sundaram Pillai and Others
Madras High Court · (1924) 47 MLJ 598
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Krishnamurthy Aiyar Vs Krishnamurthy Aiyar and Others
Madras High Court · AIR 1925 Mad 932
Registration Act, 1908 — Section 31
High Courts08 Feb 1924
Chidambara Gurukkal Vs Sivagnanasundaram Pillai and Others
Madras High Court · AIR 1924 Mad 833
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Mahabab Alli Khan Vs The President, Taluk Board
Madras High Court · 84 Ind. Cas. 325
High Courts07 Feb 1924
Neyajaddin and Others Vs Akamat Ali and Others
Calcutta High Court · AIR 1925 Cal 411a : 79 Ind. Cas. 365
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts07 Feb 1924
Kasiram Kaiborta and Others Vs Boga Kaiborta and Others
Calcutta High Court · AIR 1925 Cal 524
High Courts07 Feb 1924
Saifin Rasul Vs Emperor
Bombay High Court · AIR 1924 Bom 385 : 83 Ind. Cas. 342
Penal Code, 1860 (IPC) — Section 161Prisons Act, 1894 — Section 42
High Courts07 Feb 1924
Ramchandra Adaram Agarwali Vs Lodha Gouri Bhadhruji
Bombay High Court · 80 Ind. Cas. 259
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Feb 1924
Emperor Vs Saifin Rasul
Bombay High Court · (1924) 26 BOMLR 267
Penal Code, 1860 (IPC) — Section 161, 21(7)
High Courts07 Feb 1924
Sorabji Rustomji Parsi Vs Ramjilal Devjibhai Pardeshi
Bombay High Court · AIR 1924 Bom 392 : (1924) 26 BOMLR 321
High Courts07 Feb 1924Dismissed
Judawan Prasad Vs Shatrughan Prasad
Bombay High Court · (1924) 26 BOMLR 568
High Courts07 Feb 1924Dismissed
Babu Samar Bahadur Singh and Another and Jit Lal and Another Vs Ahmad Zaman Khan
Allahabad High Court · 79 Ind. Cas. 495
Transfer of Property Act, 1882 — Section 120
High Courts07 Feb 1924Allowed
Jit Lal and Another Vs Samar Bahadur Singh and Another and Ahmad Zaman Khan
Allahabad High Court · (1924) ILR (All) 359
Transfer of Property Act, 1882 — Section 120