High Courts07 Feb 1924
Beni Prasad and Others Vs Sheodin and Another
Allahabad High Court · AIR 1924 All 425 : (1924) ILR (All) 361 : 78 Ind. Cas. 586
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,543 of 61,482
High Courts07 Feb 1924
Ellammal Vs A.S. Venkataramana Rao and Another
Madras High Court · AIR 1924 Mad 796
High Courts07 Feb 1924
In Re: Appaswamy Mudali and Others
Madras High Court · AIR 1924 Mad 555
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
Appasami Mudaliar and Others Vs King-Emperor
Madras High Court · (1924) ILR (Mad) 442
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
In Re: Appasami Mudali and Others
Madras High Court · (1924) 19 LW 504 : (1924) 46 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
Ayyaswami Iyer and Others Vs Annan Thirumala Iyer
Madras High Court · AIR 1924 Mad 670 : 83 Ind. Cas. 999 : (1924) 19 LW 639 : (1924) 47 MLJ 8
Penal Code, 1860 (IPC) — Section 499
High Courts07 Feb 1924
Chathoth Parkum Kareth Kombi Kunhammad Kutty Vs Parambath Chathankandi Enna Ponnambilath Parapravan Cheria Mammad and Others
Madras High Court · 79 Ind. Cas. 886 : (1924) 20 LW 41 : (1924) 47 MLJ 679
High Courts07 Feb 1924
Kunhammad Kutti Vs Cheria Mammad and Others
Madras High Court · AIR 1924 Mad 787
High Courts07 Feb 1924
Best and Co. Ltd. (Agents of the Nobel's Explosives Co. Ltd.) Vs The Corporation of Madras
Madras High Court · AIR 1924 Mad 754 : (1924) 20 LW 347
Madras City Municipal Act, 1904 — Section 110
High Courts07 Feb 1924
In Re: Appaswamy Mudaly
Madras High Court · 81 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts06 Feb 1924
Bhogi Reddi Kumaraswami Vs Maddekara Narayana Rao agent of Byram Shah
Madras High Court · (1924) 19 LW 683 : (1924) 46 MLJ 468
High Courts06 Feb 1924
Hari Charan Das and Another Vs Taraprasanna Sen and Others
Calcutta High Court · AIR 1925 Cal 541 : 79 Ind. Cas. 354
High Courts06 Feb 1924
Lakshman Maruti Jadhav Vs Maruti Lakshman Teli
Bombay High Court · AIR 1924 Bom 344 : (1924) 26 BOMLR 284
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Feb 1924Allowed
Anjirabai Gulabrao Powar Vs Pandurang Balkrishna Powar
Bombay High Court · AIR 1924 Bom 441 : (1924) 26 BOMLR 326
High Courts06 Feb 1924
Laxminarayan Bijeram Vs G.I.P. Railway Co.
Bombay High Court · AIR 1924 Bom 386 : (1924) 26 BOMLR 285
High Courts06 Feb 1924
Shyam Behari Singh Vs B. Biseswar Dayal Singh and Others
Patna High Court · AIR 1924 Patna 713
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 4
High Courts06 Feb 1924
Chaube Benaik Rao and Others Vs Puttain Singh
Allahabad High Court · AIR 1924 All 929 : 79 Ind. Cas. 69
High Courts06 Feb 1924
King-Emperor Vs Kishen Lal and others
Allahabad High Court · (1924) 02 AHC CK 0008
High Courts06 Feb 1924
Ammakannu Ayi Vs Murugayya Odayar
Madras High Court · AIR 1924 Mad 716
Contract Act, 1872 — Section 233