High Courts11 Feb 1924
Basdeo Pande and Others Vs Mohan Pande
Allahabad High Court · 84 Ind. Cas. 1000
JUDGMENT DATABASE
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High Courts11 Feb 1924
Firm Kedar Nath Durga Prasad Vs Firm Bishwanath Lakshmi Chand
Allahabad High Court · 80 Ind. Cas. 787
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18
High Courts11 Feb 1924
Kolachina Venkata Seetharamayya and Others Vs Veena Tulasibabu and Others
Madras High Court · 83 Ind. Cas. 548 : (1924) 19 LW 649
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts11 Feb 1924
Jagannatha Rao and Others Vs Viswesam
Madras High Court · (1924) ILR (Mad) 621
High Courts11 Feb 1924
Kolachina Venkata Seetharamayya and Others Vs Veena Tolasi Babu and Others
Madras High Court · AIR 1924 Mad 602 : (1924) 46 MLJ 463
High Courts11 Feb 1924
Taduri Ramachandra Jagannatharao and Others Vs Vadrevu Viswesam
Madras High Court · AIR 1924 Mad 682 : (1924) 19 LW 691 : (1924) 46 MLJ 590
High Courts08 Feb 1924
Namineni Chengamma Naidu and Another Vs N. Gangulu Naidu
Madras High Court · AIR 1925 Mad 235 : (1924) 20 LW 402
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts08 Feb 1924
Krishnaji Sonji Gawade Vs Sadanand Mahadev Thakur and Another
Bombay High Court · 80 Ind. Cas. 763
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts08 Feb 1924Dismissed
Krishnaji Sonji Gawade Vs Sadanand Mahadev Thakur
Bombay High Court · AIR 1924 Bom 417 : (1924) 26 BOMLR 341
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts08 Feb 1924
Manmatha Nath Chowdhury and Others Vs Nalinaksha Rai and Others
Calcutta High Court · AIR 1925 Cal 423
Transfer of Property Act, 1882 — Section 108(j)
High Courts08 Feb 1924
Tarini Kumar Dutta and Others Vs Srish Chandra Das
Calcutta High Court · AIR 1925 Cal 1160 : 85 Ind. Cas. 667
High Courts08 Feb 1924
Sundermull Poreshram Vs Tribhuban Hirachand and Co.
Calcutta High Court · AIR 1924 Cal 828
High Courts08 Feb 1924
Bachai Kalwar Vs Jamuna Kalwarin
Calcutta High Court · AIR 1925 Cal 339
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts08 Feb 1924
Shebaits of Idol Srridhar Jin Thakur Manmatha Nath Chowdhury and Others Vs Nalinaksha Rai and Others
Calcutta High Court · 79 Ind. Cas. 557
Transfer of Property Act, 1882 — Section 108(J)
High Courts08 Feb 1924Dismissed
Kaikhushru Nusserwanji Chandabhoy Vs Tata Industrial Bank Ltd.
Bombay High Court · AIR 1924 Bom 339 : (1924) 26 BOMLR 237
Companies Act, 1956 — Section 207
High Courts08 Feb 1924
Aparna Debi and Another Vs Shri Shri Shiva Prasad Singh
Patna High Court · AIR 1924 Patna 451
Transfer of Property Act, 1882 — Section 36
High Courts08 Feb 1924
Masudan Lal Vs Ram Gulam Sahu and Others
Patna High Court · AIR 1924 Patna 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 90
High Courts08 Feb 1924
Cheta Mahto Vs Emperor
Patna High Court · AIR 1924 Patna 128 : 89 Ind. Cas. 1050
Criminal Procedure Code, 1898 (CrPC) — Section 190, 476Penal Code, 1860 (IPC) — Section 471
High Courts08 Feb 1924Allowed
Mahabir Prasad Misr Vs Amla Prasad Rai and Others
Allahabad High Court · AIR 1924 All 379 : (1924) ILR (All) 364