High Courts13 Feb 1924Allowed
Nazir Ahmad and others Vs Muhammad Sharif and others
Allahabad High Court · (1924) 02 AHC CK 0048
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,539 of 61,482
High Courts13 Feb 1924
Mubarak-Un-Nissa Bibi and Another Vs Muhammad Raza Khan and Others
Allahabad High Court · AIR 1924 All 384 : (1924) ILR (All) 377
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 41
High Courts13 Feb 1924
Ramachari and Another Vs Sadho Saran Tewari and Others
Allahabad High Court · 79 Ind. Cas. 405
Evidence Act, 1872 — Section 90
High Courts13 Feb 1924
Sohan Ahir Vs Emperor
Allahabad High Court · 81 Ind. Cas. 640
Penal Code, 1860 (IPC) — Section 326
High Courts13 Feb 1924
Sheikh Nazir Ahmad and Others Vs Sheikh Muhammad Sharif and Others
Allahabad High Court · 79 Ind. Cas. 345
High Courts13 Feb 1924
Bollapragada Subbarayadu and Others Vs Valluri Narasimha Rao
Madras High Court · AIR 1924 Mad 907
Madras Estates Land Act, 1908 — Section 6
High Courts13 Feb 1924
Atmakur Chinna Chenchayya and Others Vs Khanda Kondiah and Others
Madras High Court · 85 Ind. Cas. 454 : (1924) 20 LW 798
Transfer of Property Act, 1882 — Section 53
High Courts13 Feb 1924
A.C. Chenchayya and Others Vs K. Kondiah and Others
Madras High Court · AIR 1925 Mad 300
Transfer of Property Act, 1882 — Section 53
High Courts13 Feb 1924
A. Brahmayya and Others Vs C. Rattayya and Others
Madras High Court · AIR 1925 Mad 67 : (1924) 20 LW 503
High Courts13 Feb 1924
Bollapragada Subbarayudu and Others Vs Valluri Narasimha Rao
Madras High Court · (1924) 47 MLJ 558
Madras Estates Land Act, 1908 — Section 6
High Courts13 Feb 1924
Nimmagadda Venkateswarlu Vs Bodapati Lingayya and Others
Madras High Court · (1924) ILR (Mad) 633
High Courts13 Feb 1924
Nimmagadda Venkateswaralu Vs Bodapati Lingayya and Others
Madras High Court · 83 Ind. Cas. 960 : (1924) 20 LW 63
High Courts12 Feb 1924
Vithal Laxmannaik Malgavkar Vs Mahadev Raghunath Kondkar
Bombay High Court · AIR 1924 Bom 426 : 80 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Section 148, 47
High Courts12 Feb 1924
Debi Prosad Bhakat Vs Nagendra Kumar Nag and Others
Calcutta High Court · 78 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts12 Feb 1924
Jogunnessa Bibi Vs Satish Chandra Bhattacharya and Others
Calcutta High Court · AIR 1924 Cal 633 : 83 Ind. Cas. 438
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
High Courts12 Feb 1924
Tularam Bhutunia Vs Purnendra Narain Rai and Others
Calcutta High Court · AIR 1925 Cal 557
High Courts12 Feb 1924
Jogunnessa Bibi Vs Satish Chandra Bhattacharji
Calcutta High Court · (1924) ILR (Cal) 690
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
High Courts12 Feb 1924
Satish Chandra Bhattacharjee Vs Sri Jogunnessa Bibi and Others
Calcutta High Court · 78 Ind. Cas. 958
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts12 Feb 1924
Devi Prosad Bhagat Vs Nagendra Kumar Nag and Others
Calcutta High Court · AIR 1925 Cal 552
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts12 Feb 1924
Emperor Vs Gopi Mohan Saha
Calcutta High Court · AIR 1925 Cal 479 : (1924) ILR (Cal) 827 : 84 Ind. Cas. 340
Criminal Procedure Code, 1898 (CrPC) — Section 465