High Courts14 Feb 1924Allowed
Shivpalsing Bhagvatsing Pardeshi Vs The Secretary of State for India
Bombay High Court · AIR 1924 Bom 369 : (1924) 26 BOMLR 371
Bombay Land Revenue Code, 1879 — Section 65
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,538 of 61,482
High Courts14 Feb 1924Allowed
Kandhaiya Ojha and Another Vs Musammat Jagrani Kuer
Allahabad High Court · AIR 1924 All 597 : 79 Ind. Cas. 358
Court Fees Act, 1870 — Section 7(4)(c)Suits Valuation Act, 1887 — Section 8
High Courts14 Feb 1924Dismissed
Muhammad Abdul Jalil Vs Moti Ram
Allahabad High Court · (1924) ILR (All) 509
Companies Act, 1882 — Section 4
High Courts14 Feb 1924
Kanhaiya Ojha and Another Vs Jagrani Kunwar
Allahabad High Court · (1924) ILR (All) 419
Court Fees Act, 1870 — Section 7(4)(c)Suits Valuation Act, 1887 — Section 8
High Courts14 Feb 1924
Motiram Vs Kunwar Muhammad Abdul Jalil Khan
Allahabad High Court · AIR 1924 All 414 : 78 Ind. Cas. 441
Companies Act, 1882 — Section 4
High Courts14 Feb 1924
A.V. Gurwanaha Rama Seshayya Vs Sri Tripurasundara Cotton Press
Madras High Court · AIR 1924 Mad 721
Limitation Act, 1963 — Article 6
High Courts14 Feb 1924
Keezhanthi Janaki and Others Vs Pathiapurayikeezhanthi Govindan and Others
Madras High Court · 85 Ind. Cas. 546
High Courts14 Feb 1924
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tirupurasundari Cotton Press
Madras High Court · 79 Ind. Cas. 947(1) : (1924) 19 LW 623
Limitation Act, 1908 — Article 116
High Courts14 Feb 1924
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tripurasundari Cotton Press, Bezwada
Madras High Court · 79 Ind. Cas. 947 : (1924) 46 MLJ 563
Limitation Act, 1908 — Article 116
High Courts14 Feb 1924
S.S. Balakrishna Aiyar and Another Vs Muthammal
Madras High Court · AIR 1925 Mad 316 : 82 Ind. Cas. 1028
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts14 Feb 1924
Keezhanti Janaki and Others Vs Pathiapurayikeezhanthi Govindan and Others
Madras High Court · AIR 1925 Mad 990 : (1925) 22 LW 113
High Courts13 Feb 1924
Shivlingappa Mallappa Sadalgi Vs Shidmallappa Nurandappa Kapali and Another
Bombay High Court · 80 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts13 Feb 1924
Malhar Narayan Prabhu Vs Vishnu Sonu Ganada
Bombay High Court · 80 Ind. Cas. 754
High Courts13 Feb 1924
Abdul Gani and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 494 : 83 Ind. Cas. 346
Penal Code, 1860 (IPC) — Section 141, 147, 353
High Courts13 Feb 1924
The Karnani Industrial Bank Ltd. Vs Satya Niranjan Shaw and Others
Calcutta High Court · AIR 1924 Cal 789
Arbitration Act, 1940 — Section 19
High Courts13 Feb 1924Allowed
Malhar Narayan Prabhu Vs Vishnu Sonu Gavada
Bombay High Court · AIR 1924 Bom 351 : (1924) 26 BOMLR 392
High Courts13 Feb 1924
Adiveppa Shidlingappa Hanchimal Vs Pragji Mohanji Lohana
Bombay High Court · AIR 1924 Bom 366 : (1924) 26 BOMLR 388
Limitation Act, 1963 — Article 164
High Courts13 Feb 1924
Shivlingappa Mallappa Sadalgi Vs Shidmallappa Nurandappa Kapali
Bombay High Court · AIR 1924 Bom 359 : (1924) 26 BOMLR 345
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts13 Feb 1924Dismissed
Musammat Mubarak-Un-Nissa and Another Vs Muhammad Raza Khan and Others
Allahabad High Court · 79 Ind. Cas. 174
Transfer of Property Act, 1882 — Section 41
High Courts13 Feb 1924Allowed
Muhammad Sharif and Others Vs Nazir Ahmad and Others
Allahabad High Court · (1924) ILR (All) 453