High Courts19 Feb 1924
Gothipathi Suryanarayana Vs Sree Raja Aukeneed Prad Bahadur and Others
Madras High Court · (1924) ILR (Mad) 713 : 81 Ind. Cas. 626 : (1924) 20 LW 58
Criminal Procedure Code, 1898 (CrPC) — Section 145
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,536 of 61,482
High Courts18 Feb 1924
Niranka Chandra Vs Atul Krishna Ghose and Others
Calcutta High Court · AIR 1925 Cal 67 : 83 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1924
Ananda Chandra Prodhan and Others Vs Suk Chand Prodhan and Another
Calcutta High Court · AIR 1925 Cal 1118 : 85 Ind. Cas. 619
High Courts18 Feb 1924
Sarada Sundari Basu Vs Akramannessa Khatun and Others
Calcutta High Court · 78 Ind. Cas. 747
Court Fees Act, 1870 — Section 7(ix)Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Horo Mohan Pramanick Vs Mohan Das Pali
Calcutta High Court · AIR 1924 Cal 849 : 83 Ind. Cas. 360
Provincial Insolvency Act, 1920 — Section 75(3)
High Courts18 Feb 1924
Saroda Sundari Bosu and Others Vs Akramanessa Khatun and Others
Calcutta High Court · AIR 1924 Cal 783
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Madan Mohan and Another Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 481
High Courts18 Feb 1924
Kalia alias Kala Gazi alias Abdul Mali and Others Vs Emperor
Calcutta High Court · 85 Ind. Cas. 723
Criminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 395
High Courts18 Feb 1924
Sarada Sundari Basu Vs Akramannessa Khatun
Calcutta High Court · (1924) ILR (Cal) 737
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Court Fees Act, 1870 — Section 7(ix)Suits Valuation Act, 1887 — Section 8
High Courts18 Feb 1924
Gangabisan Jeevanram Marwadi Vs Vallabhdas Shankarlal
Bombay High Court · AIR 1924 Bom 433 : (1924) 26 BOMLR 464 : 87 Ind. Cas. 703
High Courts18 Feb 1924
Munshi Mander and Others Vs Karu Mander
Patna High Court · 81 Ind. Cas. 913
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436, 437Penal Code, 1860 (IPC) — Section 148, 304
High Courts18 Feb 1924Dismissed
Faqir Muhammad Vs Bhagu Khan and Others
Allahabad High Court · 79 Ind. Cas. 371
Evidence Act, 1872 — Section 116
High Courts18 Feb 1924Dismissed
Daya Ram Vs Sita Ram and Others
Allahabad High Court · (1924) 02 AHC CK 0045
High Courts18 Feb 1924
Faqir Mohammad Vs Bhaggu Khan and Others
Allahabad High Court · AIR 1925 All 244
Evidence Act, 1872 — Section 116
High Courts18 Feb 1924
Ali Husain and Others Vs Syed Mazahir Husain
Allahabad High Court · AIR 1924 All 477 : 79 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 1924
Balkaban Lal and Others Vs Malik Namdar and Another
Allahabad High Court · AIR 1924 All 873 : 78 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 53
High Courts18 Feb 1924
Cheriakkatavan Koran Vs Putham Veetil Ponmileri Koroth Ammalu and Others
Madras High Court · AIR 1925 Mad 1025 : 85 Ind. Cas. 562
High Courts18 Feb 1924
Chinnakozhandai Nainar and Others Vs Ananta Vijaya Nainar
Madras High Court · AIR 1925 Mad 319 : 85 Ind. Cas. 689 : (1924) 20 LW 979
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts17 Feb 1924
Ellammal Vs A.S. Vekataramana Rao and Another
Madras High Court · 79 Ind. Cas. 958