High Courts12 Feb 1924
Nilkanth Balvant Natu Vs Shri Vidyashankar Bharati
Bombay High Court · AIR 1924 Bom 387 : (1924) 26 BOMLR 455
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,540 of 61,482
High Courts12 Feb 1924Dismissed
Sahu Ram Kumar Vs Muhammad Yaqub
Bombay High Court · (1924) 26 BOMLR 631
High Courts12 Feb 1924
Jehrabi Sadullakhan Mokasi Vs Bismillabi Sadruddin Kaji
Bombay High Court · AIR 1924 Bom 420 : (1924) 26 BOMLR 375
High Courts12 Feb 1924
Emperor Vs Bishan Singh and Another
Patna High Court · 81 Ind. Cas. 226
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235, 236, 237, 403Penal Code, 1860 (IPC) — Section 234, 411
High Courts12 Feb 1924
Emperor Vs Bishun Singh and Another
Patna High Court · AIR 1925 Patna 20
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403Penal Code, 1860 (IPC) — Section 411
Privy Council12 Feb 1924
Sahu Ram Kumar Vs Muhammad Yakub and another
Privy Council · (1924) AIR(PC) 123
Privy Council12 Feb 1924
Chaudhri Nusrat Ali and others Vs Ghulam Sarwar and others
Privy Council · (1924) AIR(PC) 232
High Courts12 Feb 1924Dismissed
Kanhaiya alias Moti Lal Vs Kanhaiya Lal
Allahabad High Court · 79 Ind. Cas. 363
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts12 Feb 1924Allowed
Ram Sarup Vs Hardeo and Others
Allahabad High Court · AIR 1924 All 396 : 79 Ind. Cas. 429
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49
High Courts12 Feb 1924
Khudayar Khan Vs Rahat Khan and Others
Allahabad High Court · AIR 1925 All 446 : 87 Ind. Cas. 415
High Courts12 Feb 1924
Bhawani Prasad Misir Vs Ram Sunder and Another
Allahabad High Court · AIR 1924 All 911 : 79 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts12 Feb 1924
Mathura Prasad and others Vs B.B. and C.I. Railway
Allahabad High Court · (1924) 02 AHC CK 0007
High Courts12 Feb 1924
Yellappa Vs Golla Swami and Others
Madras High Court · AIR 1924 Mad 855 : (1924) 20 LW 579
High Courts12 Feb 1924
Kalyani Pillai and Others Vs Thiruvenkatasami Iyengar and Another
Madras High Court · AIR 1924 Mad 695 : (1924) ILR (Mad) 618 : (1924) 47 MLJ 154
High Courts11 Feb 1924
A. Venkata Seshamma Vs A. Appa Rao and Another
Madras High Court · AIR 1925 Mad 125
High Courts11 Feb 1924
Ram Sundar Ram Vs Ram Charit Bhakat
Calcutta High Court · AIR 1924 Cal 827 : (1924) ILR (Cal) 663 : 79 Ind. Cas. 326
High Courts11 Feb 1924Dismissed
Mukhtar Ahmad and Others Vs Kabir Ahmad and Others
Allahabad High Court · AIR 1924 All 856 : 78 Ind. Cas. 666
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Feb 1924Dismissed
Kedar Nath, Durga Prasad Vs Bishwanath, Lakshmi Chand
Allahabad High Court · AIR 1924 All 510 : (1924) ILR (All) 417
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18