High Courts01 Feb 1924
Ramalagan and Another Vs Emperor
Patna High Court · AIR 1924 Patna 500
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118, 54
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,546 of 61,482
High Courts01 Feb 1924
W.J. Watson Vs P.H. Metcalfe
Patna High Court · AIR 1925 Patna 154
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)Penal Code, 1860 (IPC) — Section 417
High Courts01 Feb 1924
Ramlagan Ahir and Another Vs Emperor
Patna High Court · 81 Ind. Cas. 633
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 457, 54Penal Code, 1860 (IPC) — Section 457
Privy Council01 Feb 1924
Marwadi Ramjivan Nevatia Vs H. Bhikaji and Co.
Privy Council · (1924) AIR(PC) 143
High Courts01 Feb 1924Allowed
Raghunath Vs Bindeshwari Nandan and Others
Allahabad High Court · AIR 1924 All 526 : 82 Ind. Cas. 582
Evidence Act, 1872 — Section 13(b)
High Courts01 Feb 1924
Mutsaddi Lal and Others Vs Captain Dr. Kharag Bahadur Singh Karti
Allahabad High Court · AIR 1924 All 925 : 78 Ind. Cas. 508
High Courts01 Feb 1924
Jambulinga Chetty and Others Vs Emperor
Madras High Court · AIR 1924 Mad 862
Penal Code, 1860 (IPC) — Section 447
High Courts01 Feb 1924
Velluri Jagannadh Naidu Vs Ch. Rama Rao, Sanitary Inspector
Madras High Court · 85 Ind. Cas. 646
High Courts01 Feb 1924
In Re: Periaswami Muthiryan and Others
Madras High Court · AIR 1924 Mad 888 : (1924) 20 LW 544
High Courts01 Feb 1924
Villuri Jagannadham Naidu Vs Ch. Rama Rao, Sanitary Inspector
Madras High Court · AIR 1925 Mad 186 : (1924) 20 LW 834 : (1924) 47 MLJ 917
High Courts01 Feb 1924
In Re: Jambulinga Chetti and Others
Madras High Court · 83 Ind. Cas. 1003 : (1924) 47 MLJ 437
Penal Code, 1860 (IPC) — Section 447
High Courts01 Feb 1924
Poochammal alias Kamakshi Ammal Vs Soundrammal and Others
Madras High Court · 80 Ind. Cas. 554 : (1924) 19 LW 564
High Courts31 Jan 1924
Icchamoyi Pal Vs Pearymohan Shah and Others
Calcutta High Court · AIR 1925 Cal 512
High Courts31 Jan 1924
Nanda Lal Roy Vs Gurupada Haldar
Calcutta High Court · (1924) ILR (Cal) 588
Contract Act, 1872 — Section 230(2)
High Courts31 Jan 1924
Ichhamoyi Pal Vs Pearymohan Shah and Others
Calcutta High Court · 78 Ind. Cas. 427
High Courts31 Jan 1924
Gobinda Chandra Roy Vs Abdul Rashid
Calcutta High Court · AIR 1928 Cal 235
Penal Code, 1860 (IPC) — Section 482, 486
High Courts31 Jan 1924Dismissed
Haji Abdulla Haji Cassum Vs George Reginald Stamp
Bombay High Court · AIR 1924 Bom 381 : (1924) 26 BOMLR 224
Arbitration Act, 1899 — Section 4Contract Act, 1872 — Section 28
High Courts31 Jan 1924
Mautripragada Gowrikantam and Others Vs Mantipragada Ramamurthy and Others
Madras High Court · 80 Ind. Cas. 557