High Courts21 Jan 1924
Sadhak Gir @ Pasupdti Bharti Vs Emperor
Patna High Court · AIR 1925 Patna 112
Extradition Act, 1962 — Section 7
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,552 of 61,482
High Courts21 Jan 1924Allowed
Bisal Singh and Others Vs Roshan Lal and Another
Allahabad High Court · AIR 1924 All 373 : 78 Ind. Cas. 265
Registration Act, 1908 — Section 28
High Courts21 Jan 1924Dismissed
Rani Vs Manni Lal and Others and Parbati
Allahabad High Court · (1924) ILR (All) 327
High Courts21 Jan 1924Dismissed
Lalman and Another Vs Fazal Muhammad Khan and Another
Allahabad High Court · AIR 1925 All 200 : 78 Ind. Cas. 115
High Courts21 Jan 1924
Bhup Narain Rai and Others Vs Sri Thakur Radha Krishna and Others
Allahabad High Court · AIR 1925 All 193
High Courts21 Jan 1924
Manni Lal and Others Vs Musammat Rani and Musammat Parbati
Allahabad High Court · AIR 1924 All 534 : 78 Ind. Cas. 382
High Courts21 Jan 1924
Pandit Ish Narain Upadhia Vs Rameshar Lohar and Another
Allahabad High Court · AIR 1924 All 433 : 78 Ind. Cas. 164
High Courts21 Jan 1924
Lala Sunder Lal Vs Bhup Singh and Another
Allahabad High Court · 88 Ind. Cas. 164
High Courts18 Jan 1924
Janaki Nath Kundu Pal and Others Vs Monmohan De and Others
Calcutta High Court · AIR 1925 Cal 263a
High Courts18 Jan 1924
Bilwar Bibi Vs Mahamed Habibar Rahman
Calcutta High Court · AIR 1924 Cal 710 : 84 Ind. Cas. 204
Contract Act, 1872 — Section 45Limitation Act, 1908 — Section 7
High Courts18 Jan 1924
Kailas Chandra Ray and Others Vs Hridoy Chandra Das and Others
Calcutta High Court · AIR 1924 Cal 814 : 83 Ind. Cas. 958
High Courts18 Jan 1924
Syed Raza Ali and Others Vs Kazi Nur-ud-din Ahmed and Others
Calcutta High Court · AIR 1925 Cal 537
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts18 Jan 1924
Bilwar Bibi Vs Mahamed Habibar Rahaman
Calcutta High Court · (1924) ILR (Cal) 566
Limitation Act, 1963 — Section 7
High Courts18 Jan 1924
Mahadeo Lal and Others Vs Sri Gobind Lal Sahu and Others and Sanker Pande and Others
Patna High Court · AIR 1925 Patna 198
Transfer of Property Act, 1882 — Section 72, 76
High Courts18 Jan 1924
Mt. Dhanwanti Chaudharin Vs Hargobind Prasad and Others
Patna High Court · AIR 1924 Patna 484
High Courts18 Jan 1924Dismissed
Rao Adya Saran Singh Vs Jagannath
Allahabad High Court · 78 Ind. Cas. 391
North Western Provinces Tenancy Act, 1901 — Section 154
High Courts18 Jan 1924Dismissed
Adya Saran Singh Vs Jagannath
Allahabad High Court · AIR 1924 All 561 : (1924) ILR (All) 323
Government of India Act, 1915 — Section 107
High Courts18 Jan 1924
Umrao Vs Lachhman and Others
Allahabad High Court · (1924) ILR (All) 321 : 79 Ind. Cas. 217
High Courts18 Jan 1924
Venkatarathnam and Others Vs Satyavati and Others
Madras High Court · AIR 1924 Mad 578
Civil Procedure Code, 1908 (CPC) — Section 11Probate and Administration Act, 1881 — Section 50
High Courts18 Jan 1924
Chockalingam Pillai Vs Sami Batter and Another
Madras High Court · AIR 1925 Mad 426
Evidence Act, 1872 — Section 114