High Courts20 Dec 1923
Bholanath Das and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 614 : 83 Ind. Cas. 628
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(6)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,559 of 61,482
High Courts20 Dec 1923
Nitai Dutt Vs Secretary of State
Patna High Court · AIR 1924 Patna 608
Land Acquisition Act, 1894 — Section 11, 25, 9
High Courts20 Dec 1923
Nitai Dutt Vs Secretary of State for India in Council
Patna High Court · 81 Ind. Cas. 676
Land Acquisition Act, 1894 — Section 11, 25, 3, 54, 9
High Courts20 Dec 1923
Uittim Singh Vs Jodhan Raia and Another
Patna High Court · AIR 1924 Patna 589
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)
High Courts20 Dec 1923Dismissed
Amla Hand, and Others Vs Nandu
Allahabad High Court · AIR 1924 All 318 : 78 Ind. Cas. 145
High Courts20 Dec 1923Disposed Of
Gobind Ram Vs Kunj Behari Lal and Others
Allahabad High Court · (1924) ILR (All) 398
Provincial Insolvency Act, 1920 — Section 28
High Courts20 Dec 1923Disposed Of
Musammat Mulani Vs Maula Bux
Allahabad High Court · AIR 1924 All 370 : 78 Ind. Cas. 222
Limitation Act, 1908 — Article 91
High Courts20 Dec 1923Allowed
Mulani Vs Maula Bakhsh
Allahabad High Court · (1924) ILR (All) 260
Limitation Act, 1908 — Article 91
High Courts20 Dec 1923Dismissed
Bishambhar Nath Vs Muhammad Ubaid-Ullah Khan and Others
Allahabad High Court · AIR 1923 All 586 : (1924) ILR (All) 227
High Courts19 Dec 1923
Sm. Chandra Tara Debi and Another Vs Srish Chandra Bhattacharjee
Calcutta High Court · AIR 1928 Cal 277
Hindu Wills Act, 1870 — Section 2Probate and Administration Act, 1881 — Section 174Succession Act, 1865 — Section 187
High Courts19 Dec 1923
Nanibala Dasi and Another Vs Ichhamoyee Dasi and Others
Calcutta High Court · AIR 1925 Cal 218 : 84 Ind. Cas. 674
Limitation Act, 1908 — Section 5
High Courts19 Dec 1923
Najimunnessa Bibi Vs Nacharuddin Sardar
Calcutta High Court · (1924) ILR (Cal) 548
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1963 — Article 11
High Courts19 Dec 1923
Najimunnessa Bibi Vs Nacharaddin Sardar
Calcutta High Court · AIR 1924 Cal 744 : 83 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Dec 1923Dismissed
Musammat Khudajiatul Kubra and Another Vs Musammat Amina Khatun and Another
Allahabad High Court · 80 Ind. Cas. 413
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1923Allowed
Emperor Vs Banarsi
Allahabad High Court · AIR 1924 All 381 : (1924) ILR (All) 254 : 77 Ind. Cas. 829
Evidence Act, 1872 — Section 21
High Courts19 Dec 1923Dismissed
Khudaijat-Ul-Kubra and Another Vs Amina Khatun and Another
Allahabad High Court · AIR 1924 All 388 : (1924) ILR (All) 250
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1923
Musammat Khatoon Bibi and Another Vs Nazir
Allahabad High Court · (1923) 12 AHC CK 0006
High Courts18 Dec 1923
S.S. Ramudu Ayyar and Another Vs N.K. Ramayyar and Bros. and Others
Madras High Court · AIR 1925 Mad 221
High Courts18 Dec 1923
Raghunath Prasad Vs Sarju Prasad
Bombay High Court · (1924) 26 BOMLR 595
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
High Courts18 Dec 1923
Mahamed Manawar Sultan Vs Shamsunnessa Begum
Calcutta High Court · (1924) ILR (Cal) 480
Lunacy Act, 1912 — Section 38, 41, 62