JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,561 of 61,482
Macmillan and Company Ltd. Vs K. and J. Cooper
Bombay High Court · (1924) 26 BOMLR 292
A.S.N. Nainapillai marakayar and others Vs T. A. R. A. Rm. Ramanathan Chettiar and others
Privy Council · (1924) AIR(PC) 65
Macmillan and Company, Limited Vs K. and J. Cooper
Privy Council · (1924) AIR(PC) 75
M. Muhammad Jan Vs Shiam Lal and Others
Allahabad High Court · 78 Ind. Cas. 1014
Muhammad Jan Vs Shiam Lal and Others
Allahabad High Court · AIR 1924 All 218 : (1924) ILR (All) 328
Emperor Vs Roshan Singh and Another
Allahabad High Court · (1924) ILR (All) 235
Emperor Vs Sardara and Others
Allahabad High Court · (1924) ILR (All) 236
Sardara and Others Vs Emperor
Allahabad High Court · AIR 1924 All 220 : 81 Ind. Cas. 604
Ram Prasad Vs Mahabir and Another
Allahabad High Court · AIR 1924 All 310 : (1924) ILR (All) 220
Roshan Singh and Another Vs Emperor
Allahabad High Court · 77 Ind. Cas. 819
Thavasamuthu Nadar Vs Balaguruswamy Nadar and Others
Madras High Court · AIR 1925 Mad 137 : 79 Ind. Cas. 658
P.N. Malkajigunda and Others Vs Ramaswami Chettiar and Others
Madras High Court · AIR 1925 Mad 212
Peria Nattamai Malkajigunda and Others, Thippa Ramaswami Chettiar and Others Vs Peria Nattamai Malkaji Gumda, Thippa Ramaswami Chettiar and Others
Madras High Court · 78 Ind. Cas. 950
In Re: P.C. Perumal alias Chellaperumal
Madras High Court · (1924) 19 LW 272 : (1924) 46 MLJ 325
Mahomed Valli Asmal Vs Valli Asmal
Bombay High Court · AIR 1924 Bom 324 : (1924) 26 BOMLR 171 : 79 Ind. Cas. 723
Archibald George Edgecombe Vs Emperor
Calcutta High Court · AIR 1928 Cal 264
Thakur Prasad Lal Vs Sukhlal Singh
Patna High Court · AIR 1924 Patna 698