High Courts06 Dec 1923Allowed
Rudrappa Sanvirappa Mensinkai Vs Chanbasappa Mallappa Bhusad
Bombay High Court · AIR 1924 Bom 305 : (1924) 26 BOMLR 153
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,564 of 61,482
High Courts06 Dec 1923
Kalianmal Tillockchand Vs Dharamseyjetha and Co.
Bombay High Court · 80 Ind. Cas. 253
High Courts06 Dec 1923
Kalianmal Tillockchand Vs Dharamsey Jetha and Co.
Bombay High Court · AIR 1924 Bom 330 : (1924) 26 BOMLR 141
Bombay Rent (War Restrictions) Act, 1918 — Section 12, 9
High Courts06 Dec 1923
Damini Dasi and Another Vs Fatumani Dasi
Patna High Court · AIR 1924 Patna 520
Succession Certificate Act, 1889 — Section 18(b), 19
High Courts06 Dec 1923
The Public Prosecutor Vs Palathingal Valia Peekikakkal Mahamad
Madras High Court · 84 Ind. Cas. 547 : (1924) 20 LW 98
High Courts06 Dec 1923
Kandasami Goundan and Another Vs Subbai Goundan and Another
Madras High Court · AIR 1924 Mad 646 : (1924) 46 MLJ 345
High Courts06 Dec 1923
The Public Prosecutor Vs Palathingal Valia Peedikakkal Muhamad
Madras High Court · AIR 1924 Mad 768
Penal Code, 1860 (IPC) — Section 121
High Courts05 Dec 1923
Karakkattidathil Ryrappan Nambiyar Vs Kalliayatt Thazhathveetil Chathu Kutti Nambiyar
Madras High Court · 79 Ind. Cas. 343 : (1924) 19 LW 668 : (1924) 46 MLJ 377
High Courts05 Dec 1923
Kanna Panikkar and Others Vs Nanchan and Others
Madras High Court · (1924) 19 LW 395 : (1924) 46 MLJ 340
High Courts05 Dec 1923
Aduri Chelmayya represented by Next Friend Chellamma Vs Aduri Lakshmi Devamma and Others
Madras High Court · 79 Ind. Cas. 857
High Courts05 Dec 1923
A. Chelmayya Vs A. Lakshmi Devamma and Others
Madras High Court · AIR 1925 Mad 171
High Courts05 Dec 1923
Jamuna Prasad Singh Vs Mt. Sheorati Kuer and Others
Patna High Court · AIR 1925 Patna 251
Transfer of Property Act, 1882 — Section 122
High Courts05 Dec 1923
Chhaterdhari Mahto and Others Vs Nasib Singh and Others
Patna High Court · AIR 1924 Patna 806
Limitation Act, 1963 — Section 19
High Courts05 Dec 1923Dismissed
Karim Bakhsh alias Karam Bakhsh Vs Wahajuddin and Others
Allahabad High Court · 78 Ind. Cas. 1035
Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts05 Dec 1923Allowed
Ganeshi Lal Vs Babu Nobin Chandra Bose and Others
Allahabad High Court · (1923) 12 AHC CK 0047
High Courts05 Dec 1923Dismissed
Karim Bakhsh Vs Wahaj-Ud-Din and Others
Allahabad High Court · AIR 1924 All 427 : (1924) ILR (All) 214
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts05 Dec 1923Allowed
Ganeshi Lal Vs Nobin Chandra Bose and Others
Allahabad High Court · AIR 1925 All 36
High Courts05 Dec 1923
Babu Ram Vs Musammat Kokla
Allahabad High Court · (1924) ILR (All) 210
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts05 Dec 1923
Hira Lal Vs Khairati Lal
Allahabad High Court · AIR 1924 All 360 : (1924) ILR (All) 211 : 78 Ind. Cas. 1037