High Courts03 Dec 1923
Immudipattam Janakirama Kumara Kondama Subramania Nachimuthu Bommayya Naicken Ayyan Avergal Vs C. Subramania Iyer
Madras High Court · (1924) 46 MLJ 374
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,566 of 61,482
High Courts03 Dec 1923
Nallamuthu Padayachi Vs Srinivasa Ayyar
Madras High Court · 83 Ind. Cas. 965 : (1924) 19 LW 369
Criminal Procedure Code, 1898 (CrPC) — Section 11
High Courts03 Dec 1923
Nallumuthu Padayachi Vs Srinivasa Ayyar
Madras High Court · AIR 1924 Mad 576
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Nov 1923
Guru Charan Das Vs Port Canning and Land Improvement Co. Ltd. and Another
Calcutta High Court · AIR 1928 Cal 245
High Courts30 Nov 1923Allowed
Motibai Hormusji Kanga Vs Jamsetji Hormusji Kanga
Bombay High Court · (1924) 26 BOMLR 579
Succession Act, 1865 — Section 48
Privy Council30 Nov 1923
Motibai Hormusjee Kanga Vs jamsetjee Hormusjee Kanga
Privy Council · (1924) AIR(PC) 28
High Courts30 Nov 1923
Babban Pande Vs Lachhman Chaudhri and Another
Allahabad High Court · (1924) ILR (All) 205
High Courts30 Nov 1923
Babban Panday Vs Lachhman Chaudhri and Another
Allahabad High Court · AIR 1924 All 371 : 79 Ind. Cas. 584
High Courts30 Nov 1923
Sharif Ahmad Alwi Vs Muhammad and Another
Allahabad High Court · (1924) ILR (All) 148
High Courts30 Nov 1923
Velamakanya Krishnaiya Vs Ponnuswamy Aiyar and Another
Madras High Court · 84 Ind. Cas. 629
High Courts30 Nov 1923
Velamakanya Krishnaiya Vs Ponnuswami Aiyar and Another
Madras High Court · (1924) ILR (Mad) 398
High Courts30 Nov 1923
Velamakanya Krishnayya Vs S. Ponnuswami Iyer and Another
Madras High Court · (1924) ILR (Mad) 398 : (1924) 19 LW 384 : (1924) 46 MLJ 295
High Courts30 Nov 1923
V. Krishnayya Vs S. Ponnuswami Iyer and Another
Madras High Court · AIR 1924 Mad 547
High Courts29 Nov 1923
Samid Chetti and Another Vs Adaikalam Chetti and Another
Madras High Court · 84 Ind. Cas. 613
High Courts29 Nov 1923
Satish Chandra Chatterjee Vs Kali Charan Choudhury
Calcutta High Court · AIR 1925 Cal 437
Estates Partition Act, 1897 — Section 119Evidence Act, 1872 — Section 35
High Courts29 Nov 1923Dismissed
Nagendrabala Dasi Vs Dinanath Mahish
Bombay High Court · (1924) 26 BOMLR 575
Trusts Act, 1882 — Section 88
Privy Council29 Nov 1923
Nagendrabala Dasi and another Vs Dinanath Mahish and others
Privy Council · (1924) AIR(PC) 34
Privy Council29 Nov 1923
Radha Kishun and others Vs Hiralal Sah and others
Privy Council · (1927) AIR(PC) 50
High Courts29 Nov 1923
Kishun Singh Vs Emperor
Allahabad High Court · AIR 1924 All 455 : 81 Ind. Cas. 260
Whipping Act, 1909 — Section 5
High Courts29 Nov 1923
Emperor Vs Kishan Singh
Allahabad High Court · (1924) ILR (All) 174
Penal Code, 1860 (IPC) — Section 436