High Courts16 Nov 1923
Emperor Vs Kunwar Jaswant Singh and Others
Allahabad High Court · (1924) ILR (All) 137
Penal Code, 1860 (IPC) — Section 342, 395
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,572 of 61,482
High Courts16 Nov 1923
V.R.M. Ramaswami Chettiar Vs Adappa Chettiar
Madras High Court · AIR 1925 Mad 347
High Courts16 Nov 1923
A Sonachalam Pillai and Others Vs Kumaravelu Chettiar and Others
Madras High Court · AIR 1924 Mad 597 : (1924) ILR (Mad) 316 : 79 Ind. Cas. 109 : (1924) 19 LW 427 : (1924) 46 MLJ 138
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts15 Nov 1923
Secretary of State Vs Bejoy Kumar Adya and Others
Calcutta High Court · AIR 1925 Cal 224
Land Acquisition Act, 1894 — Section 23, 6
High Courts15 Nov 1923
Manmatha Nath Mullick Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 574 : 83 Ind. Cas. 442
Calcutta Improvement (Appeals) Act, 1911 — Section 3
High Courts15 Nov 1923
The Chairman of the Commissioners of The Howrah Municipality and Others Vs Haripada Roy Chowdhury
Calcutta High Court · 82 Ind. Cas. 345
Bengal Municipal Act, 1932 — Section 15
High Courts15 Nov 1923
Powrah Municipality and Others Vs Haripada Roy Chowdhury
Calcutta High Court · AIR 1924 Cal 1070
Specific Relief Act, 1877 — Section 42
High Courts15 Nov 1923
Emperor Vs Narayan Sayanna Kamathi
Bombay High Court · AIR 1924 Bom 334 : (1924) 26 BOMLR 109
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts15 Nov 1923
Sunder Lal Vs Raghunandan Prasad and Others
Patna High Court · AIR 1924 Patna 465
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 6, 53
High Courts15 Nov 1923
Phulmani Mundain and Another Vs Emperor
Patna High Court · 77 Ind. Cas. 801
Penal Code, 1860 (IPC) — Section 109, 302, 304A
High Courts15 Nov 1923
Mt. Taibunnissa Begum Vs Jagdip Pandey and Others
Patna High Court · AIR 1924 Patna 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts15 Nov 1923
Pritam Ram and Another Vs Dharo Rai and Others
Patna High Court · AIR 1924 Patna 772
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4), Order 32 Rule 4(3), Order 9 Rule 13
High Courts15 Nov 1923Dismissed
Nagina Rai Vs Sangam Rai and Others
Allahabad High Court · AIR 1925 All 67
High Courts15 Nov 1923Dismissed
Emperor Vs Kamla Pati
Allahabad High Court · (1924) ILR (All) 128 : 81 Ind. Cas. 711
High Courts15 Nov 1923Allowed
Ram Prasad Vs Sarab Sukh Das and Others
Allahabad High Court · (1924) ILR (All) 130
High Courts15 Nov 1923
Nohar Ahir Vs Pratab Ahir
Allahabad High Court · AIR 1924 All 231 : 79 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 10North Western Provinces Tenancy Act, 1901 — Section 58
High Courts15 Nov 1923
Musammat Faiz Bibi Vs Qudrat Ullah and Another
Allahabad High Court · AIR 1924 All 935 : 78 Ind. Cas. 977
High Courts15 Nov 1923
Lala Sarab Sukh Das and Others Vs Ram Prasad
Allahabad High Court · 78 Ind. Cas. 1018
High Courts15 Nov 1923
Ananta Lal Damani Vs Subjimull Murlidhar Chandick and Another
Madras High Court · 78 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Section 109(c)Stamp Act, 1899 — Article 1
High Courts15 Nov 1923
Anantalal Damani Vs Surjimull Murlidhar Chandick and Another
Madras High Court · AIR 1924 Mad 616 : (1924) 19 LW 372 : (1924) 46 MLJ 239
Civil Procedure Code, 1908 (CPC) — Section 109(c)