High Courts13 Nov 1923
Ramaswami Naidu and Others (minors) by next friend Lakshmi Ammal Vs Ayyalu Naidu
Madras High Court · (1924) 46 MLJ 196
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,574 of 61,482
High Courts13 Nov 1923
Lanka Rama Naidu Vs Lanka Ramakrishna Naidu
Madras High Court · (1924) 46 MLJ 192
Civil Procedure Code, 1908 (CPC) — Section 47, 96
High Courts13 Nov 1923
Ramaswami Naidu and Others Vs Ayyalu Naidu
Madras High Court · AIR 1924 Mad 614 : (1924) 19 LW 247
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
High Courts12 Nov 1923
S.N. Halder Vs S.N. Mallik and Another
Calcutta High Court · 82 Ind. Cas. 930
Specific Relief Act, 1877 — Section 45
High Courts12 Nov 1923
Nand Kishore Chaudhury and Others Vs Maharajdhiraj Sir Rameshwar Singh Bahadur
Patna High Court · AIR 1924 Patna 515
Bengal Tenancy Act, 1885 — Section 167Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts12 Nov 1923
Dipa Mahton Vs Lala Sheonandan Prasad and Others
Patna High Court · AIR 1924 Patna 342
Bengal Tenancy Act, 1885 — Section 158B
High Courts12 Nov 1923
Akal Ahir and Others Vs Baijnath Das and Others
Patna High Court · AIR 1924 Patna 709
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Nov 1923
Narendra Nath Sarkar and Others Vs East Indian Railway Company and Others
Patna High Court · 77 Ind. Cas. 807
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147
High Courts12 Nov 1923
Dipa Mahton Vs Sheo Nandan Prasad and Others
Patna High Court · 80 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 158 B
High Courts12 Nov 1923
Narendra Nath Sarkar and Others Vs East Indian Railway and Others
Patna High Court · AIR 1924 Patna 717
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147
High Courts12 Nov 1923
Balmukund Ram Marwari Vs Madho Prashad @ Madhuri Lal
Patna High Court · AIR 1924 Patna 714
High Courts12 Nov 1923Dismissed
In Re: Babu Dwarka Prasad Mithal, Vakil
Allahabad High Court · 81 Ind. Cas. 177
High Courts12 Nov 1923
Tarsu Beg Vs Muhammad Yar Khan and Others
Allahabad High Court · 81 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Nov 1923
In Re: Dwarka Prasad Mithal, Vakil
Allahabad High Court · AIR 1924 All 253 : (1924) ILR (All) 121
High Courts12 Nov 1923
K. Parthasarathi Naidu Garu Vs C. Koteswara Rao Garu and Another
Madras High Court · AIR 1924 Mad 561
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Nov 1923
Kokku Parthasaradhi Naidu Garu Vs Chintalachervu Koteswara Rao Garu and Another
Madras High Court · (1924) ILR (Mad) 369 : (1924) 19 LW 402 : (1924) 46 MLJ 201
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1923
Palaniandi Chetti Vs Adaikalam Chetti and Another
Madras High Court · (1924) ILR (Mad) 459
High Courts09 Nov 1923
Ganga Bishun Singh Vs Rajo Chaudhuri
Patna High Court · AIR 1924 Patna 787
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts09 Nov 1923
Srinivasa Ayyangar and Another Vs Annathanam Ayyar and Another
Madras High Court · AIR 1925 Mad 135
High Courts09 Nov 1923
Ramasami Reddi Vs Thalawasal Marudai Reddi and Others
Madras High Court · (1924) ILR (Mad) 453