High Courts08 Nov 1923
The South Indian Railway Company Vs S.P.R.S. Narayana Ayyar
Madras High Court · (1924) 46 MLJ 302
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,575 of 61,482
High Courts08 Nov 1923
South India Ry. Co. Vs S.P.R.S. Narayana Iyer
Madras High Court · AIR 1924 Mad 567
Railways Act, 1890 — Section 140, 77
High Courts08 Nov 1923
In Re: Assistant Commissioner of Labour
Madras High Court · AIR 1924 Mad 489(1) : (1924) 19 LW 207
Court Fees Act, 1870 — Section 8
High Courts08 Nov 1923
Assistant Commissioner of Labour
Madras High Court · (1924) 46 MLJ 150
Court Fees Act, 1870 — Article 17(a)(ii), 8
High Courts08 Nov 1923
Arunagiri Mudaliar Vs Kandaswami Mudaliar
Madras High Court · AIR 1924 Mad 635 : 83 Ind. Cas. 955 : (1924) 19 LW 418
Provincial Insolvency Act, 1920 — Section 27(1)
High Courts06 Nov 1923
K. Ramaswami Naicker Vs Alamelu Ammal
Madras High Court · AIR 1924 Mad 604 : (1924) 46 MLJ 298
High Courts06 Nov 1923
Bhikari Behara Vs Srimati Sitamoni Devi and Srimati Ram Bhawani Devi
Patna High Court · AIR 1924 Patna 706
High Courts06 Nov 1923
Nripendranath Chatterjee and Others Vs Jhumak Mandar and Others
Patna High Court · AIR 1924 Patna 263
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 34 Rule 5
High Courts06 Nov 1923Dismissed
Mirza Abdullah Beg and Another Vs Ramzan Khan and Others
Allahabad High Court · AIR 1924 All 173 : 79 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Nov 1923Dismissed
Ganeshi Lal and Others Vs Ganga Prasad and Another
Allahabad High Court · (1924) ILR (All) 119
High Courts06 Nov 1923Dismissed
Thakur Mahipal Singh Vs Athal Singh and Another
Allahabad High Court · AIR 1925 All 5
High Courts06 Nov 1923
Ganga Prasad and Another Vs Ganesh Lal and Others
Allahabad High Court · 79 Ind. Cas. 332
High Courts06 Nov 1923
A. Rathnasabhapathy Chetty Vs Lakshma Ammal and Others
Madras High Court · 80 Ind. Cas. 618 : (1924) 20 LW 243
High Courts06 Nov 1923
Rajagopala Ayyar by guardian Ramachandra Ayyar Vs Ramanujachariar and Another
Madras High Court · (1924) ILR (Mad) 288 : (1924) 19 LW 179
High Courts06 Nov 1923
Rajagopala Aiyar by guardian Ramachandra Aiyar Vs Ramanujachariar and Another
Madras High Court · AIR 1924 Mad 431 : (1924) ILR (Mad) 288 : (1924) 46 MLJ 104
High Courts05 Nov 1923
Visvanathan Chetty Vs Somasundaram Chetty
Madras High Court · 78 Ind. Cas. 407
High Courts05 Nov 1923
Bobba Bhavamma and Others Vs Bobba Ramamma and Others
Madras High Court · AIR 1924 Mad 537 : 78 Ind. Cas. 176 : (1924) 19 LW 205
Evidence Act, 1872 — Section 145, 33
High Courts05 Nov 1923
K.V. Periya Miyana Marakayar and sons and Others Vs P.K. Subramania Aiyar and Others
Madras High Court · AIR 1924 Mad 612 : (1924) 19 LW 342 : (1924) 46 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts05 Nov 1923
A.R.P.R. Viswanathan Chetty Vs M.N.M. Somasundaram Chetty alias Nagappa Chetty by his authorised agent V.A.R.M. Karuppan Chetty
Madras High Court · (1924) 46 MLJ 131
High Courts05 Nov 1923
A.R.P.R. Viswanathan Chety Vs M.N.M. Somasundaram Chetty
Madras High Court · AIR 1924 Mad 541