High Courts18 May 1931
In Re: Damagoria Coal Co. Ltd.
Calcutta High Court · AIR 1932 Cal 430 : 137 Ind. Cas. 870
Companies Act, 1956 — Section 171
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,825 of 61,517
High Courts18 May 1931
Raghunath Puri and Others Vs Prem Narain Puri
Patna High Court · AIR 1931 Patna 347
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts18 May 1931
Sharafat Karim and Others Vs Harangi Singh and Another
Patna High Court · AIR 1931 Patna 417
Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
Privy Council18 May 1931
Alfred Ernest Mitchell and others Vs Carr Lazarus Phillips and others
Privy Council · (1931) AIR(PC) 224
High Courts18 May 1931Allowed
Musammat Mohammadi Vs Emperor through Municipal Board
Allahabad High Court · (1932) ILR (All) 1 : 137 Ind. Cas. 80
Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)
High Courts18 May 1931
Dehra Dun Mussorie Electric Tramway Co. Ltd. and Another Vs Jagmandar Das and Others
Allahabad High Court · (1931) 05 AHC CK 0010
High Courts18 May 1931
Mohd. Ahsan Ali Khan and Others Vs Syed Ibrar Husain and Others
Allahabad High Court · (1931) 05 AHC CK 0009
High Courts18 May 1931Dismissed
Thakur Prasad Vs Kanhya Lal Bhargava and Another
Allahabad High Court · AIR 1931 All 746
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 May 1931
Mt. Muhammadi Vs Emperor
Allahabad High Court · AIR 1932 All 110
Uttar Pradesh Municipalities Act, 1916 — Section 299
High Courts17 May 1931Dismissed
Deota Misir Vs Emperor
Allahabad High Court · AIR 1931 All 708
Penal Code, 1860 (IPC) — Section 304
High Courts15 May 1931Allowed
Nandalal Mukherji Vs Kalipada Mukherji
Calcutta High Court · (1931) 05 CAL CK 0036
High Courts15 May 1931
In Re: Nanda Lal Mukherjee (Lunatic)
Calcutta High Court · AIR 1932 Cal 227 : 136 Ind. Cas. 600
High Courts15 May 1931
Phekan Singh and Another Vs Emperor
Patna High Court · AIR 1931 Patna 345
Evidence Act, 1872 — Section 7Penal Code, 1860 (IPC) — Section 323, 324
High Courts15 May 1931
Gokul Krishna Banerji and Another Vs Secy. of State
Patna High Court · AIR 1932 Patna 134
Land Acquisition Act, 1894 — Section 25(2)Limitation Act, 1963 — Section 11
High Courts15 May 1931Allowed
L. Mahesh Prasad Vs Jagannath Choube and Others
Allahabad High Court · (1931) 05 AHC CK 0027
High Courts15 May 1931
(Khan) Ali Khan Vs Masihuzzaman Khan
Allahabad High Court · AIR 1932 All 152
Agra Tenancy Act, 1926 — Section 265
High Courts14 May 1931
Matilal Dey Sarkar and Others Vs Kamakshya Charan Dey Sarkar
Calcutta High Court · AIR 1932 Cal 209 : 136 Ind. Cas. 594
Bengal Tenancy Act, 1885 — Section 182
High Courts14 May 1931
Prabashinee Debi Vs Rasiklal Banerji
Calcutta High Court · AIR 1932 Cal 439 : 137 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts14 May 1931
A.K. Tops Vs Karnani Industrial Bank, Ltd.
Calcutta High Court · AIR 1932 Cal 441
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 May 1931Allowed
(Kaviraj) Baroda Kant Sen Vs Court of Wards in charge of Baraon Estate
Allahabad High Court · AIR 1931 All 752
Contract Act, 1872 — Section 37Court of Wards Act — Section 54Limitation Act, 1963 — Section 15(2)