High Courts05 Apr 1932
Debi Prasad Pandey Vs Gaudharn Rai and Others
Patna High Court · AIR 1933 Patna 67
Civil Procedure Code, 1908 (CPC) — Section 98, 98(2)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,824 of 61,576
High Courts05 Apr 1932
Lachmi Lal and Others Vs Ganesh Chamar
Patna High Court · AIR 1932 Patna 259
Bengal Tenancy Act, 1885 — Section 188, 49
Privy Council05 Apr 1932
Mohindar Singh and another Vs Emperor, Opposite Party
Privy Council · (1932) AIR(PC) 234
High Courts05 Apr 1932Dismissed
Laraiti Vs Ch. Shiam Sunder Lal and Another
Allahabad High Court · (1932) 04 AHC CK 0022
High Courts05 Apr 1932
K.T.K.A. Alagappa Chettiar and Others Vs Emperor
Madras High Court · AIR 1932 Mad 678 : (1932) 36 LW 620
High Courts04 Apr 1932
Ram Kirat Kamkar Vs Biseswar Nath
Patna High Court · AIR 1933 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4Penal Code, 1860 (IPC) — Section 499
High Courts04 Apr 1932Dismissed
L. Joti Prasad and Others Vs B. Har Prasad
Allahabad High Court · AIR 1932 All 473
High Courts04 Apr 1932
Alimane Sahiba Vs Kolisetti Subbarayudu
Madras High Court · AIR 1932 Mad 693 : (1932) 36 LW 470 : (1932) 63 MLJ 303
Stamp Act, 1899 — Section 12
High Courts02 Apr 1932
State Vs Mardan Ali
Jammu And Kashmir High Court · (1932) 04 J&K CK 0001
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 337(4), 339(3)
High Courts01 Apr 1932
Narayanaswami Pillai Vs Emperor
Madras High Court · AIR 1932 Mad 507 : (1932) 36 LW 127
Opium Act, 1878 — Section 9(a), 9(b)
High Courts01 Apr 1932
Vishnu Shankar Kulkarni Vs Shankar Vasudeo
Bombay High Court · AIR 1933 Bom 123 : (1933) 35 BOMLR 114
Bombay Watan Act, 1886 — Section 4
High Courts31 Mar 1932Dismissed
Ismailji Mahomedalli Bohori Vs The District Deputy Collector
Bombay High Court · AIR 1933 Bom 37 : (1932) 34 BOMLR 1457
High Courts31 Mar 1932
Lakshman Morshet Mapuskar Vs Gangaram Narayan Gudekar
Bombay High Court · AIR 1932 Bom 592 : (1932) 34 BOMLR 1293 : 140 Ind. Cas. 571
Guardians and Wards Act, 1890 — Section 14
High Courts31 Mar 1932
Abdullabhai Ebrahimji Vs Isabhai Najmuddin
Bombay High Court · AIR 1932 Bom 634 : (1932) 34 BOMLR 1425
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Mar 1932Dismissed
Nawal Kishore Vs Sarju and Another
Allahabad High Court · (1932) 03 AHC CK 0029
High Courts31 Mar 1932
The Secretary of State for India in Council Vs Kuttipreth Kovilakath Kadathanad Porlathiri Kunhi Krishna Varma Valia Raja Avergal and Another
Madras High Court · AIR 1933 Mad 376 : (1933) 37 LW 302 : (1933) 64 MLJ 172
Securities Act, 1920 — Section 18
High Courts31 Mar 1932
Moidi Beary Vs The President, Taluk Board
Madras High Court · AIR 1932 Mad 535 : (1932) 36 LW 426
Tamil Nadu District Municipalities Act, 1920 — Section 347