High Courts14 Apr 1932Dismissed
District Board of Farrukhabad and Others Vs Ikhlaque Husain
Allahabad High Court · (1932) 04 AHC CK 0031
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,822 of 61,576
High Courts14 Apr 1932
L. Ram Charan Lal Vs Mt. Hanifa Khatun and Another
Allahabad High Court · (1932) 04 AHC CK 0004
High Courts14 Apr 1932
President, Panchayat Board Vs (Mandla) Chinna Venkata Reddi
Madras High Court · AIR 1932 Mad 537 : (1932) 36 LW 429
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts14 Apr 1932
Rathina Gramany and Others Vs Emperor
Madras High Court · AIR 1932 Mad 675 : (1932) 36 LW 208
High Courts13 Apr 1932Dismissed
Md. Said Khan Vs Md. Abdus Sami Khan and Another
Allahabad High Court · AIR 1932 All 664
High Courts13 Apr 1932Allowed
Mt. Shiyam Dei Vs Bankey Lal and Others
Allahabad High Court · (1932) 04 AHC CK 0021
High Courts12 Apr 1932
Miss Pramila Gupta Vs W.S. Hopkyns and Others
Calcutta High Court · AIR 1932 Cal 470
Bengal Criminal Law Amendment Act, 1930 — Section 2(1)Criminal Procedure Code, 1898 (CrPC) — Section 491, 54
High Courts12 Apr 1932
Dharnidhar Singha Roy and Others Vs Satish Chandra Giri and Others
Calcutta High Court · AIR 1932 Cal 705 : 140 Ind. Cas. 140
Civil Procedure Code, 1908 (CPC) — Section 92Penal Code, 1860 (IPC) — Section 173
High Courts12 Apr 1932Dismissed
Syed Mohammad Raza Vs Abbas bandi bibi
Bombay High Court · (2002) 2 ALD(Cri) 116 : (1932) 34 BOMLR 1048
Oudh Laws Act, 1876 — Section 3
High Courts12 Apr 1932Allowed
Maung Sein Done Vs Ma Pan Nyun
Bombay High Court · (1932) 34 BOMLR 1040
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Apr 1932
In Re: Pandurang Venkatesh Malgi
Bombay High Court · AIR 1932 Bom 476 : (1932) 34 BOMLR 1102 : (1932) ILR (Bom) 364
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts12 Apr 1932Dismissed
Bai Kesarba Vs Shivsangji Bhimsangji Thakor
Bombay High Court · AIR 1932 Bom 654 : (1932) 34 BOMLR 1332 : (1932) ILR (Bom) 619
Broach and Kaira Incumbered Estates Act, 1881 — Section 4
High Courts12 Apr 1932
Sorabji M. Shroff Vs Erachshaw B. Katrak
Bombay High Court · AIR 1932 Bom 470 : (1932) 34 BOMLR 1106 : (1932) ILR (Bom) 536
Criminal Procedure Code, 1898 (CrPC) — Section 344
Privy Council12 Apr 1932
Mohammad Raza and others Vs Mt. Abbas Bandi Bibi
Privy Council · (1932) AIR(PC) 158
High Courts12 Apr 1932
(Mudila) Kuramayya and Others Vs Suru Satyanarayana
Madras High Court · AIR 1932 Mad 700 : (1932) 35 LW 849
High Courts12 Apr 1932
Sebastian Lobo Vs Mingel D'Souza
Madras High Court · AIR 1932 Mad 676 : (1933) 37 LW 149
High Courts11 Apr 1932
Narayan Singh Sundar Singh Vs Attar Singh Moal Singh
Calcutta High Court · AIR 1933 Cal 129
High Courts11 Apr 1932
Fulchand Dhanraj Vs Clarke and Smith
Bombay High Court · (1934) 36 BOMLR 18 : (1934) ILR (Bom) 447
High Courts11 Apr 1932
Ganesh Prashad and Another Vs Emperor
Patna High Court · AIR 1933 Patna 91
Criminal Procedure Code, 1898 (CrPC) — Section 234, 239Penal Code, 1860 (IPC) — Section 408