High Courts20 Apr 1932Disposed Of
Qasim Husain Reg Vs Bibi Kaniz Sakina
Allahabad High Court · (1932) 04 AHC CK 0023
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,821 of 61,576
High Courts19 Apr 1932
Mohammad Shafi Vs Emperor
Patna High Court · AIR 1932 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 503, 506
High Courts19 Apr 1932Allowed
Puran Mal and Another Vs Shiva Lal and Another
Allahabad High Court · AIR 1935 All 234
High Courts19 Apr 1932
Aziz Ullah Khan and Others Vs Court of Wards
Allahabad High Court · AIR 1932 All 587 : (1932) ILR (All) 800
Civil Procedure Code, 1908 (CPC) — Section 152Evidence Act, 1872 — Section 95
High Courts19 Apr 1932
(Gedalu) Narayana Vs Emperor
Madras High Court · AIR 1932 Mad 561 : (1932) 36 LW 237
Penal Code, 1860 (IPC) — Section 114, 494
High Courts18 Apr 1932
(Peria) Kalathi Mudali Vs Venkatesa Mudali and Others
Madras High Court · AIR 1933 Mad 277
High Courts18 Apr 1932
Abdul Khalef Molla and Others Vs Bama Charan Chatterji and Others
Calcutta High Court · AIR 1932 Cal 773 : 140 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts18 Apr 1932
The Central Bank of India Ltd. Vs Nusserwanji H. Bharucha
Bombay High Court · AIR 1932 Bom 642 : (1932) 34 BOMLR 1384 : (1933) ILR (Bom) 234
Transfer of Property Act, 1882 — Section 58(f)
High Courts18 Apr 1932
Balijepalli Ramakoti Suryanarayana Tanodar and Another Vs Kampalli Ramachendrudu and Others
Madras High Court · AIR 1932 Mad 716 : (1933) 37 LW 655
High Courts18 Apr 1932
Ponnamma Vs Marampudi Kotamma and Others
Madras High Court · (1933) ILR (Mad) 85 : (1932) 36 LW 486 : (1932) 63 MLJ 610
High Courts18 Apr 1932
The President, Union Board Vs A.M. Balakrishna Reddiar
Madras High Court · AIR 1932 Mad 508
Madras Local Boards Act, 1884 — Section 193(1)
High Courts15 Apr 1932
Golam Rahaman Khan and Others Vs Kali Pada Manna and Another
Calcutta High Court · AIR 1932 Cal 864
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts15 Apr 1932
Hiralal Murarka and Others Vs Mangtulal Bagaria
Calcutta High Court · AIR 1933 Cal 208
Presidency Towns Insolvency Act, 1909 — Section 109
High Courts14 Apr 1932
Asia Khatun and Others Vs Nurjahan Khatun and Others
Calcutta High Court · AIR 1933 Cal 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts14 Apr 1932
B.S. Corbet and Others Vs Sonaulla Basunia
Calcutta High Court · AIR 1933 Cal 150
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts14 Apr 1932
Akhoy Kumar Sur Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 183
Calcutta Municipal Act, 1923 — Section 142(3)
High Courts14 Apr 1932
Walchand Jasraj Marwadi Vs Hari Anant Joshi
Bombay High Court · AIR 1932 Bom 534 : (1932) 34 BOMLR 1203 : (1932) ILR (Bom) 369
Criminal Procedure Code, 1898 (CrPC) — Section 435, 520
High Courts14 Apr 1932
Bhagwandas Vrijbhukandas Shariff Vs Naran Kanji
Bombay High Court · AIR 1932 Bom 595 : (1932) 34 BOMLR 1322 : 140 Ind. Cas. 730
Transfer of Property Act, 1882 — Section 54