High Courts22 Apr 1932Dismissed
Mt. Sohni Vs Raj Kumar Singh Jain and Others
Allahabad High Court · AIR 1932 All 678 : (1932) ILR (All) 840
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 5
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,820 of 61,576
High Courts22 Apr 1932Disposed Of
JAI DAYAL MADAN GOPAL, IN RE.
Allahabad High Court · (1932) ILR (All) 846 : (1933) 1 ITR 186
Contract Act, 1872 — Section 239
High Courts22 Apr 1932Allowed
Katwaroo Rai and Others Vs Emperor
Allahabad High Court · (1932) 04 AHC CK 0019
High Courts22 Apr 1932Disposed Of
In Re: Jai Dayal Madan Gopal of Benares
Allahabad High Court · (1932) 04 AHC CK 0018
High Courts22 Apr 1932Dismissed
Sukhnandan Singh Vs Mt. Ramdeyi Kunwar and Others
Allahabad High Court · (1932) 04 AHC CK 0014
High Courts22 Apr 1932
Kalu Ram Vs Babu Lal and Others
Allahabad High Court · AIR 1932 All 485 : (1932) ILR (All) 812
Court Fees Act, 1870 — Section 5
High Courts21 Apr 1932
Keshab Rai Jieu Thakur Vs Jyoti Prosad Singha Deo and Others
Calcutta High Court · AIR 1932 Cal 783
High Courts21 Apr 1932
Nabani Nath Mukherjee and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 147
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 417
High Courts21 Apr 1932
Sri Sri Keshab Rai Jieu Thakur Vs Raja Jyoti Prosad Singhadeo and Others
Calcutta High Court · 139 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4
High Courts21 Apr 1932
Tulsidas Jesingbhai Parikh Vs Raisingji Fulabhai Vaghela
Bombay High Court · (1932) 34 BOMLR 1483 : (1933) ILR (Bom) 40
Guardians and Wards Act, 1890 — Section 29
High Courts21 Apr 1932Allowed
The Vacuum Oil Company Vs The Secretary of State for India
Bombay High Court · (1932) 34 BOMLR 1057
Sea Customs Act, 1878 — Section 30(b)
High Courts21 Apr 1932Allowed
Nagendra Nath Dey Vs Suresh Chandra Dey
Bombay High Court · (1932) 34 BOMLR 1065
Limitation Act, 1963 — Article 182(1)
High Courts21 Apr 1932
Emperor Vs Tippanna Musheppa Karigar
Bombay High Court · (1932) 34 BOMLR 1110
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts21 Apr 1932Dismissed
Sardar Nisar Ali Khan Vs K.B. Sardar Mohammad Ali Khan
Bombay High Court · (1932) 34 BOMLR 1299
Civil Procedure Code, 1908 (CPC) — Section 17
Privy Council21 Apr 1932
Sardar Nisar Ali Khan Vs Mohammad Ali Khan
Privy Council · (1932) AIR(PC) 172
Privy Council21 Apr 1932
Nagendra Nath Dey and another Vs Suresh Chandra Dey and others
Privy Council · (1932) AIR(PC) 165
High Courts21 Apr 1932Dismissed
(Kunwar) Abdul Jalil Khan and Another Vs (Kunwar) Mohammad Abdul Salam Khan and Others
Allahabad High Court · (1932) 04 AHC CK 0015
High Courts21 Apr 1932
Mahtab Singh Vs The Collector of Saharanpur
Allahabad High Court · AIR 1932 All 454
High Courts20 Apr 1932
Pogaru Ramamurti Vs Sri Rajah Mirja Sri Pushavati Alaka Narayana Gajapatiraju Maharaju Manya Sultan Bahadur
Madras High Court · (1933) ILR (Mad) 366 : (1932) 36 LW 847 : (1933) 64 MLJ 361
High Courts20 Apr 1932Allowed
Bai Mani Vs Maganlal Chimanlal Desai
Bombay High Court · AIR 1932 Bom 602 : (1932) 34 BOMLR 1317 : 140 Ind. Cas. 745
Registration Act, 1908 — Section 17(1)(b)