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High Courts21 Jul 1931

In Re: Sundaram Aiyar

Madras High Court · (1932) ILR (Mad) 256 : (1931) 34 LW 380 : (1931) 61 MLJ 915

Penal Code, 1860 (IPC) — Section 395
High Courts17 Jul 1931Dismissed

Ram Phal Vs Emperor

Allahabad High Court · AIR 1931 All 711 : (1932) ILR (All) 230 : 136 Ind. Cas. 374

Legal Practitioners Act, 1879 — Section 36