High Courts17 Jul 1931Allowed
Mt. Latif Jahan Begam Vs Md. Nabi Khan
Allahabad High Court · AIR 1932 All 174
Contract Act, 1872 — Section 25
JUDGMENT DATABASE
Search 12,30,377 Indian judgments.
12,30,377 judgments in All Courts · page 58,816 of 61,519
High Courts17 Jul 1931Dismissed
Ram Phal Vs Emperor
Allahabad High Court · AIR 1931 All 711 : (1932) ILR (All) 230 : 136 Ind. Cas. 374
Legal Practitioners Act, 1879 — Section 36
High Courts17 Jul 1931
Mt. Chhatarpali and Others Vs Mt. Kalap Dei and Others
Allahabad High Court · (1931) 07 AHC CK 0020
High Courts16 Jul 1931
Batakrishna Pramanik Vs Bhawanipur Banking Corporation Ltd.
Calcutta High Court · AIR 1932 Cal 521
High Courts16 Jul 1931
Dharanidhar Ghose Vs Indranarayan Sinha and Others
Calcutta High Court · AIR 1933 Cal 268
High Courts16 Jul 1931
Rajendra Prosad Vs Panna Lal-Champa Lal and Another
Calcutta High Court · AIR 1932 Cal 343
High Courts16 Jul 1931Dismissed
Motilal Kanji and Co. Vs Natvarlal M. Jhaveri
Bombay High Court · AIR 1932 Bom 78 : (1931) 33 BOMLR 1495 : (1932) ILR (Bom) 16 : 136 Ind. Cas. 491
Companies Act, 1956 — Section 153, 202
High Courts16 Jul 1931
Braham Kishun Narain Deo Vs Harihar Munder
Patna High Court · AIR 1932 Patna 253 : 139 Ind. Cas. 202
High Courts16 Jul 1931
Garib Mian Thikadar Vs Mohammad Habibul Rahman
Patna High Court · AIR 1933 Patna 210
High Courts16 Jul 1931Disposed Of
Secy. of State Vs Firm Girdhari Lal Shambhu Nath
Allahabad High Court · AIR 1932 All 220 : (1932) ILR (All) 226
Succession Act, 1926 — Section 214, 381
High Courts15 Jul 1931
Raja Rishee Case Law Vs Jarilal Mahapatra and Others
Calcutta High Court · (1931) 07 CAL CK 0015
High Courts15 Jul 1931
Maharajadhiraj Kameshwar Singh Bahadur Vs Beni Madho Singh and Others
Patna High Court · AIR 1931 Patna 422
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Article 182, 3
High Courts15 Jul 1931
(Polavarapu) Ankayya Vs (Gaddamanugu) Subhadrayya and Others
Madras High Court · AIR 1932 Mad 223 : (1932) 35 LW 57
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts14 Jul 1931
Kandaswami Chettiar Vs A.R.M. Annamalai Chettiar
Madras High Court · AIR 1933 Mad 360 : 145 Ind. Cas. 531
High Courts14 Jul 1931
Durga Thathera Vs Narain Thathera and Another
Allahabad High Court · AIR 1931 All 597 : (1932) ILR (All) 220 : 136 Ind. Cas. 275
High Courts13 Jul 1931
Bai Mangu Vs The Bharatkhand Cotton Mills Co. Ltd.
Bombay High Court · AIR 1932 Bom 90 : (1931) 33 BOMLR 1476 : (1931) ILR (Bom) 785
Civil Procedure Code, 1908 (CPC) — Section 109(a)Letters Patent Act, 1865 — Clause 39
High Courts13 Jul 1931Dismissed
Lachmi Narain Vs Emperor
Allahabad High Court · AIR 1931 All 621 : (1932) ILR (All) 212 : 136 Ind. Cas. 572
High Courts13 Jul 1931Disposed Of
Mohammad Ishaq Khan and Another Vs Rup Narain Singh and Others
Allahabad High Court · (1931) 07 AHC CK 0022
High Courts13 Jul 1931
Shanti Lal and Another Vs Tara Chand Madan Gopal
Allahabad High Court · AIR 1933 All 158
Contract Act, 1872 — Section 151
High Courts13 Jul 1931
Gorantala Parvatamma Vs Veeragandam Subbayya
Madras High Court · AIR 1932 Mad 144 : (1932) ILR (Mad) 202 : (1931) 34 LW 704