High Courts25 May 1932Disposed Of
Badri Prasad Misir Vs Bijai Nand Tewari and Another
Allahabad High Court · (1932) 05 AHC CK 0021
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,815 of 61,576
High Courts25 May 1932Dismissed
Kali Charan Singh and Another Vs Janak Deo Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0020
High Courts25 May 1932Dismissed
Tota Ram and Others Vs Ram Lal and Others
Allahabad High Court · (1932) 05 AHC CK 0014
High Courts24 May 1932
Probadha Gaolini Vs Banka Behari Mondal
Calcutta High Court · AIR 1933 Cal 196
Evidence Act, 1872 — Section 91
High Courts24 May 1932
Barendra Krishna Das Adhikari Vs Dwijendra Krishna Das Adhikari and Others
Calcutta High Court · AIR 1933 Cal 61
High Courts24 May 1932
Khurshid Chik Vs Raniganj Municipality
Calcutta High Court · AIR 1932 Cal 833
Bengal Municipal Act, 1932 — Section 273(2)Evidence Act, 1872 — Section 114(e)
High Courts24 May 1932
Corporation of Calcutta Vs Probhat Chandra Barua
Calcutta High Court · AIR 1933 Cal 128
Calcutta Municipal Act, 1923 — Section 141
High Courts24 May 1932
Mahommad Wasir Vs Sk. Majid and Another
Calcutta High Court · AIR 1933 Cal 319
High Courts24 May 1932
Haridas Sadhu Khan Vs Iswar Ratneswar and Others
Calcutta High Court · AIR 1933 Cal 94
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 May 1932
Muhammad Wasir Vs Sheikh Majid and Another
Calcutta High Court · 143 Ind. Cas. 507
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 May 1932Dismissed
K.B. Seth Sorabjee Vs Seth Dwarkadas Ranchhoddas
Bombay High Court · (1932) 34 BOMLR 1310
Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90
High Courts23 May 1932
Ram Prasad Agarwalla and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 11
Civil Procedure Code, 1908 (CPC) — Section 135(2)
High Courts23 May 1932
Hatu Naik and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 3
Bengal Embankment Act, 1882 — Section 6
High Courts23 May 1932
(Sri Sri) Gopal Sridhar Mahadeb and Others Vs Sashi Bhusan Sarkar and Others
Calcutta High Court · AIR 1933 Cal 109
Contract Act, 1872 — Section 239
High Courts23 May 1932
Bishambhar Nath Vs Achal Singh
Allahabad High Court · AIR 1932 All 651 : (1932) ILR (All) 891 : 140 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 May 1932
Radhu Roy and Others Vs Raja Jyoti Prasad Singh Deo
Calcutta High Court · 140 Ind. Cas. 385
Evidence Act, 1872 — Section 13, 43
High Courts20 May 1932
Secy. of State Vs Madhu Sudan Mukherjee and Others
Calcutta High Court · AIR 1933 Cal 260
Transfer of Property Act, 1882 — Section 106, 116
High Courts20 May 1932
Radhu Ray and Others Vs Raja Jyoti Prasad Singh Deo
Calcutta High Court · AIR 1933 Cal 21
Evidence Act, 1872 — Section 13
High Courts20 May 1932
Bhupendra Narayan Sinha Vs Maharaj Bahadur Sinha and Others
Calcutta High Court · AIR 1933 Cal 54
High Courts20 May 1932
Mangal Misir and Another Vs Ramlagan Misir and Others
Allahabad High Court · (1932) 05 AHC CK 0002