High Courts10 Jun 1932Dismissed
Edna May Olivia Hardless Vs Harold Richard Hardless
Allahabad High Court · AIR 1932 All 536 : 145 Ind. Cas. 845
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,813 of 61,576
High Courts09 Jun 1932
Mano Mohan Neogy Vs Surendra Kumar Ray Chowdhury and Others
Calcutta High Court · AIR 1933 Cal 52
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(s), 104
High Courts08 Jun 1932
Kali Charan Singha Vs Bibhuti Bhusan Singha
Calcutta High Court · AIR 1933 Cal 85
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Jun 1932
RECKITT, IN RE; RECKITT Vs RECKITT.
Calcutta High Court · (1933) 1 ITR 1
Customs and Inland Revenue Act, 1890 — Section 30Income Tax Act, 1918 — Section 4, 7
High Courts08 Jun 1932Dismissed
Ram Kumar and Others Vs Lala Girdhari Lal and Another
Allahabad High Court · AIR 1932 All 712
High Courts07 Jun 1932
Sarba Mohan Banerjee Vs Manmohan Banerjee and Others
Calcutta High Court · AIR 1933 Cal 488
Transfer of Property Act, 1882 — Section 122
High Courts07 Jun 1932
Sarbamohan Banerjee Vs Monomohan Banerjee and Others
Calcutta High Court · 143 Ind. Cas. 757
Transfer of Property Act, 1882 — Section 122
High Courts07 Jun 1932Dismissed
Emperor Vs Mirza Mohammad Ibrahim
Allahabad High Court · 138 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts07 Jun 1932Dismissed
Jauhari and Another Vs Tunday
Allahabad High Court · (1932) 06 AHC CK 0033
High Courts07 Jun 1932Dismissed
Ram Charan Sahu Vs Jumna Prasad Sahu
Allahabad High Court · (1932) 06 AHC CK 0013
High Courts06 Jun 1932
Ram Dass Goswami Vs Sudha Krishna Laik and Others
Calcutta High Court · AIR 1933 Cal 343
Bengal Tenancy Act, 1885 — Section 153, 153(a)
High Courts06 Jun 1932
Nilmoni Pal Vs Dakshineswar Pal and Others
Calcutta High Court · 138 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 104(1)(c)Limitation Act, 1963 — Section 5
High Courts06 Jun 1932
Nilmoni Pal Vs Dakshineswar Pal
Calcutta High Court · AIR 1932 Cal 713
Limitation Act, 1963 — Article 5
High Courts06 Jun 1932Disposed Of
Narsingh Narain Vs Ram Chandra Pandey and Others
Allahabad High Court · (1932) 06 AHC CK 0034
High Courts06 Jun 1932Dismissed
Krishna Murari Lal Vs Dixit Chaturbhuj
Allahabad High Court · (1932) 06 AHC CK 0032
High Courts06 Jun 1932
Mt. Afzali Begam Vs Lala Kanhaya Lal
Allahabad High Court · AIR 1932 All 511 : (1932) ILR (All) 968
High Courts02 Jun 1932
Harendra Chandra Das and Others Vs Nanda Lal Roy and Others
Calcutta High Court · AIR 1933 Cal 98
Specific Relief Act, 1877 — Section 14
High Courts02 Jun 1932
Altapali Khan Vs Uzirali Khan and Others
Calcutta High Court · AIR 1933 Cal 381
High Courts02 Jun 1932
In Re: Janasakti of Sylhet and Others
Calcutta High Court · 138 Ind. Cas. 849
Press (Emergency Powers) Act, 1931 — Section 4(1), 7(3)