JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,811 of 61,576
Mt. Sabratan and Another Vs Dhanpat Gadariya and Another
Allahabad High Court · (1932) 06 AHC CK 0044
Lachman Singh and Others Vs Surendra Bahadur Singha and Others
Allahabad High Court · (1932) 06 AHC CK 0028
Mt. Bibi Kasturi and Another Vs Balmukand
Allahabad High Court · AIR 1933 All 106 : (1932) ILR (All) 1048
Badri Nath and Another Vs Raja Ram and Others
Allahabad High Court · (1932) 06 AHC CK 0008
Surendra Chandra Roy and Others Vs Showdamini Roy
Calcutta High Court · AIR 1933 Cal 238
Rajani Kanta Ghosh and Others Vs Sourendra Nath Mitter and Others
Calcutta High Court · AIR 1934 Cal 421
In Re: Chatur Jethaji
Bombay High Court · AIR 1932 Bom 551 : (1932) 34 BOMLR 1247 : 140 Ind. Cas. 619
Syed Saeed Ahmed Vs Syed Raza Hussain and Others
Allahabad High Court · AIR 1933 All 57 : (1932) ILR (All) 1031
Surajmull Shroff Vs Gopeeram Bhotica and Another
Calcutta High Court · AIR 1932 Cal 823
Erroll Mackay Vs Kameshwar Singh
Bombay High Court · (1932) 34 BOMLR 1596
Emperor Vs Housabai Bala Shinde
Bombay High Court · (1932) 34 BOMLR 1240 : (1932) ILR (Bom) 542 : 140 Ind. Cas. 740
Erroll Mackay Vs Maharaja Dhiraj Kameshwar Singh and another
Privy Council · (1932) AIR(PC) 196
Gresham Life Insurance Society, Ltd. Vs Collector of Etawah
Allahabad High Court · (1932) 06 AHC CK 0030
Kishore Lal Vs Balkishan
Allahabad High Court · AIR 1932 All 660 : (1932) ILR (All) 824
Piyare Lal Vs Chunnilal and Others
Allahabad High Court · (1932) 06 AHC CK 0019
Giribala Dasi Vs Mader Gazi and Another
Calcutta High Court · AIR 1932 Cal 699
Sarat Chandra De Vs Pramatha Nath Banerji and Others
Calcutta High Court · AIR 1933 Cal 482 : 145 Ind. Cas. 295