JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,810 of 61,576

High Courts29 Jun 1932

Parthasarathi Ray-Auction-purchaser Vs Ahindra Nath Ray and Others

Calcutta High Court · AIR 1935 Cal 89

Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Section 115, 47Limitation Act, 1963 — Section 18

Read judgment

High Courts29 Jun 1932

Chartered Bank of India, Australia and China Vs Imperial Bank of India

Calcutta High Court · 149 Ind. Cas. 903

Contract Act, 1872 — Section 17, 178Penal Code, 1860 (IPC) — Section 415Presidency Towns Insolvency Act, 1909 — Section 52(2)(c)

Read judgment

High Courts29 Jun 1932

Ambalal Hargovind Vs Ambalal Shivlal Thakor

Bombay High Court · AIR 1933 Bom 34 : (1932) 34 BOMLR 1506

Succession Act, 1925 — Section 124

Read judgment

High Courts28 Jun 1932

In Re: Keshablal Dhar

Calcutta High Court · AIR 1933 Cal 386

Presidency Towns Insolvency Act, 1909 — Section 23, 41

Read judgment

High Courts28 Jun 1932

Lassoo and Sons Vs Krishna Bahadur Nepali

Bombay High Court · AIR 1932 Bom 617 : (1932) 34 BOMLR 1401

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6

Read judgment

High Courts28 Jun 1932

Emperor Vs Rashbehari Lal and Others

Patna High Court · AIR 1932 Patna 302

Penal Code, 1860 (IPC) — Section 148, 149, 302

Read judgment

High Courts28 Jun 1932Dismissed

Jai Karan Vs Panchaiti Akhara Chota Naya Udasi Nanak Shahi

Allahabad High Court · AIR 1933 All 49

Limitation Act, 1963 — Section 20

Read judgment

High Courts28 Jun 1932

Bhajani Lal and Others Vs Secy. of State

Allahabad High Court · (1932) 06 AHC CK 0012

Read judgment

High Courts27 Jun 1932

Dinajpur Trading and Banking Co. Ltd. Vs Probhash Chandra Sen and Others

Calcutta High Court · AIR 1933 Cal 151

Provincial Insolvency Act, 1920 — Section 4

Read judgment

High Courts27 Jun 1932Dismissed

Jehangir Shapoorji Taraporevala Vs Reverend Savarkar

Bombay High Court · (1932) 34 BOMLR 1609

Evidence Act, 1872 — Section 92

Read judgment

High Courts25 Jun 1932

Parmeshar Kurmi and Another Vs Bakhtawar Pande and Others

Allahabad High Court · AIR 1933 All 20 : (1932) ILR (All) 1092

Court Fees Act, 1870 — Article 5(I)

Read judgment

High Courts24 Jun 1932Dismissed

Hushensab Rajesab Allabaxar Vs Basappa Puradappa Hallikeri

Bombay High Court · (1932) 34 BOMLR 1325 : 140 Ind. Cas. 736

Read judgment

High Courts24 Jun 1932

Bhagwandas Madanlal Vs Nabin Chandra Choudhury

Calcutta High Court · AIR 1933 Cal 337

Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 135

Read judgment

High Courts24 Jun 1932Dismissed

Damodar Keshav Parasharami Vs Ramnath Radhakisan

Bombay High Court · AIR 1932 Bom 607 : (1932) 34 BOMLR 1327 : 140 Ind. Cas. 734

Read judgment

Privy Council24 Jun 1932

Mohammad Astam Khan and others Vs Feroze Shah

Privy Council · (1932) AIR(PC) 228

Read judgment

High Courts23 Jun 1932

L. Jagannath Prasad and Others Vs Chunni Lal and Others

Allahabad High Court · (1932) 06 AHC CK 0006

Read judgment

High Courts22 Jun 1932Dismissed

Sahdeo Das Vs Raja Ram and Others

Allahabad High Court · (1932) 06 AHC CK 0042

Read judgment

High Courts22 Jun 1932Dismissed

L. Shantilal Vs Agha Dost Mohammad Khan and Others

Allahabad High Court · AIR 1932 All 641 : (1932) ILR (All) 1081 : 140 Ind. Cas. 56

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Court Fees Act, 1870 — Section 13

Read judgment

High Courts21 Jun 1932Allowed

Lasa Din Vs Gulab Kunwar

Bombay High Court · (1932) 34 BOMLR 1600

Limitation Act, 1908 — Article 132

Read judgment

High Courts21 Jun 1932

Emperor Vs Rafi Mian

Patna High Court · AIR 1932 Patna 246 : 139 Ind. Cas. 885

Criminal Procedure Code, 1898 (CrPC) — Section 263, 299, 3, 307, 423Penal Code, 1860 (IPC) — Section 302

Read judgment