High Courts08 Jul 1932
Pulin Chandra Sen Vs Amin Miah Muzaffar Ahmad and Others
Calcutta High Court · AIR 1933 Cal 508
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Limitation Act, 1963 — Section 6
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,809 of 61,576
High Courts08 Jul 1932Dismissed
Karan Singh Vs Sadho Ram and Others
Allahabad High Court · (1932) 07 AHC CK 0016
High Courts08 Jul 1932Dismissed
Amraj Singh and Others Vs Shambhu Singh and Others
Allahabad High Court · (1932) 07 AHC CK 0007
High Courts07 Jul 1932
Bhola Nath Sirkar Vs Hara Duari Agarwalla
Calcutta High Court · AIR 1933 Cal 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 58, Order 21 Rule 63, Order 46 Rule 1
High Courts07 Jul 1932
Bejoy Kumar Addy Vs Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 322
Bengal Municipal Act, 1932 — Section 336Calcutta Municipal Act, 1923 — Section 3(39), 3(5), 399, 400
High Courts07 Jul 1932
Nalini Kanta Roy Vs Kamaraddi and Others
Calcutta High Court · AIR 1933 Cal 239
High Courts07 Jul 1932
Sm. Shib Kumari Dassi Vs Sm. Subudhi Tatwani and Another
Calcutta High Court · AIR 1932 Cal 829 : 140 Ind. Cas. 678
High Courts07 Jul 1932Disposed Of
Ram Nath Vs Nanak Chand and Others
Allahabad High Court · (1932) 07 AHC CK 0015
High Courts06 Jul 1932
Brajendra Kishore Roy and Others Vs Iswar Kaibarta and Others
Calcutta High Court · AIR 1933 Cal 539
Limitation Act, 1963 — Section 26
High Courts06 Jul 1932
Gobardhan Behari Bose and Another Vs Sarat Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1933 Cal 486
High Courts06 Jul 1932
Hanif and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 786 : 140 Ind. Cas. 723
Penal Code, 1860 (IPC) — Section 120B, 419, 467
High Courts05 Jul 1932
Superintendent and Remembrancer of Legal Affairs Vs Ajit Munshi and Another
Calcutta High Court · AIR 1932 Cal 750a : 140 Ind. Cas. 18
High Courts05 Jul 1932
Aghore Chandra Jalui Vs Rajnandini Debi and Others
Calcutta High Court · AIR 1933 Cal 283
Bengal Tenancy Act, 1885 — Section 26C, 26E, 26J
High Courts05 Jul 1932
Nrishinha Charan Nandi Chaudhuri Vs Nagendra Bala Debee and Another
Calcutta High Court · AIR 1933 Cal 522
Bengal Land Revenue Sales Act, 1859 — Section 28Land Acquisition Act, 1894 — Section 16, 30
High Courts05 Jul 1932
In Re: Lakhansawra and Others
Calcutta High Court · AIR 1932 Cal 815 : 139 Ind. Cas. 81
Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts01 Jul 1932Dismissed
Gorakhram Sadhuram Vs Pirozsha Maneckji Javeri (No. 1)
Bombay High Court · AIR 1933 Bom 92 : (1933) 35 BOMLR 93 : (1933) ILR (Bom) 570
High Courts30 Jun 1932
Hridoy Ranjan Sen Vs Mymensingh Municipality
Calcutta High Court · AIR 1933 Cal 78
Bengal Municipal Act, 1884 — Section 85
High Courts29 Jun 1932
Mukam Masid Malikyar Vs State through Collector
Jammu And Kashmir High Court · (1932) 06 J&K CK 0001
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts29 Jun 1932
Chartered Bank of India Vs Imperial Bank of India
Calcutta High Court · AIR 1933 Cal 366
Contract Act, 1872 — Section 178Presidency Towns Insolvency Act, 1909 — Section 52