High Courts15 Jul 1932
Chhogan Lal Bagri Vs Behari Lal Saha Ray and Others
Calcutta High Court · AIR 1933 Cal 311 : 147 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,808 of 61,576
High Courts15 Jul 1932
Khorshed Ali Bepari and Another Vs Probhat Chandra Das
Calcutta High Court · AIR 1933 Cal 496 : 145 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1932
D.N. Chatterjee and Co. Vs Raj Kumar Mandal and Others
Calcutta High Court · AIR 1933 Cal 651
Provincial Insolvency Act, 1920 — Section 13(2)(a), 19(3), 51
High Courts15 Jul 1932Dismissed
Mt. Hamidan Bibi Vs Nanhe Mai and Another
Allahabad High Court · AIR 1933 All 372
Specific Relief Act, 1877 — Section 9
High Courts14 Jul 1932
Emperor Vs Shrirang Jayaba Vichare
Bombay High Court · (1932) ILR (Bom) 554
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1898 (CrPC) — Section 562(1)Penal Code, 1860 (IPC) — Section 504
High Courts14 Jul 1932
Pratapmal Rameshwar Vs Chunilal Jahuri
Calcutta High Court · AIR 1933 Cal 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 13
High Courts14 Jul 1932Dismissed
Haji Mohammad Afzal Khan Vs Malik Abdul Rahman
Bombay High Court · (1933) 35 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 64
Privy Council14 Jul 1932
Mohammad Afsal Khan Vs Abdul Rahman and others
Privy Council · (1932) AIR(PC) 235
High Courts13 Jul 1932
Amulya Kumar Samaddar and Others Vs Annada Charan Das and Others
Calcutta High Court · AIR 1933 Cal 475
High Courts13 Jul 1932
Sham Das Kapur Vs Emperor
Calcutta High Court · AIR 1933 Cal 65
Penal Code, 1860 (IPC) — Section 408
High Courts13 Jul 1932
Ram Singh Vs Century Insurance Co. Ltd.
Calcutta High Court · AIR 1933 Cal 170
High Courts12 Jul 1932
Mr. Miriam Alice Monk Vs Mr. William Monk
Calcutta High Court · AIR 1933 Cal 388
High Courts12 Jul 1932
Debendra Narain Roy Vs Jogendra Narain Deb and Others
Calcutta High Court · AIR 1933 Cal 559 : 145 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 15 Rule 3
High Courts12 Jul 1932
Emperor Vs Parimal Chatterjee and Others
Calcutta High Court · AIR 1932 Cal 760
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 117, 302
High Courts12 Jul 1932
Muhara Bibi and Another Vs Maharulla Mondal and Others
Calcutta High Court · AIR 1933 Cal 785
High Courts12 Jul 1932
Parimal Chatterji and Another Vs Emperor
Calcutta High Court · 140 Ind. Cas. 787
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 117, 302
High Courts11 Jul 1932
Pareshram Vs Official Assignee of Calcutta
Calcutta High Court · AIR 1933 Cal 387
High Courts11 Jul 1932
Maiyarjan Bibi and Another Vs Abdul Shek
Calcutta High Court · AIR 1933 Cal 498 : 145 Ind. Cas. 170
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts11 Jul 1932Disposed Of
Sahu Ram Kishore Vs Seth Chiranji Lal
Allahabad High Court · AIR 1933 All 68