High Courts26 Jul 1932Dismissed
Dhiraj Lal-Ram Prasad Vs Sir Jacob Behrens and Sons.
Allahabad High Court · (1932) 07 AHC CK 0011
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12,31,517 judgments in All Courts · page 58,806 of 61,576
High Courts26 Jul 1932
Alagappa Chetti Vs A.L.A.L.N. Narayanan Chettiar
Madras High Court · AIR 1932 Mad 765
High Courts26 Jul 1932
In Re: Chilukuri Ramayya
Madras High Court · (1933) ILR (Mad) 157 : 140 Ind. Cas. 323 : (1932) 36 LW 636 : (1932) 63 MLJ 670
Criminal Procedure Code, 1898 (CrPC) — Section 195B, 476
High Courts26 Jul 1932
Alagappa Chetty, by guardian Valliamma Achi Vs Al. Al. N. Narayanan Chettiar
Madras High Court · (1932) 36 LW 599 : (1932) 63 MLJ 548
Negotiable Instruments Act, 1881 (NI) — Section 17
High Courts25 Jul 1932
THOMAS MERTHYR COLLIERY CO. Vs DAVIS (H. M. INSPECTOR OF TAXES).
Calcutta High Court · (1933) 1 ITR 12
High Courts25 Jul 1932Dismissed
Ramchandra Khaserao Thorat Vs Ganesh Balvant Tagare
Bombay High Court · AIR 1933 Bom 114 : (1933) 35 BOMLR 48 : (1933) ILR (Bom) 134
Limitation Act, 1908 — Article 144Transfer of Property Act, 1882 — Section 95
High Courts25 Jul 1932
Mt. Chamela Kuar Vs Pursottam Das and Others
Patna High Court · AIR 1932 Patna 308
High Courts25 Jul 1932Allowed
Nazir and Others Vs Emperor
Allahabad High Court · (1932) 07 AHC CK 0012
High Courts25 Jul 1932
Kovuru Subbayya and Others Vs Peta Veeraya
Madras High Court · (1933) ILR (Mad) 154 : (1932) 36 LW 759 : (1932) 63 MLJ 794
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts23 Jul 1932
S. Muzaffaruddin Ahmad Vs S. Murtaza Husain
Allahabad High Court · (1932) 07 AHC CK 0002
High Courts22 Jul 1932
Hemanta Kumari Debi Vs Sefatulla Biswas
Calcutta High Court · AIR 1933 Cal 477
Bengal Tenancy Act, 1885 — Section 89
High Courts22 Jul 1932
Brojendra Nath Ghose Vs Satish Chandra Das and Others
Calcutta High Court · AIR 1933 Cal 495a : 145 Ind. Cas. 185
Provincial Insolvency Act, 1907 — Section 27Provincial Insolvency Act, 1920 — Section 38
High Courts22 Jul 1932
In Re: Pandurao Bhailal Desai
Bombay High Court · AIR 1932 Bom 686 : (1932) 34 BOMLR 1445
Criminal Procedure Code, 1898 (CrPC) — Section 548
High Courts22 Jul 1932Allowed
Ram Chandra and Others Vs Mt. Dhapo and Others
Allahabad High Court · (1932) 07 AHC CK 0008
High Courts22 Jul 1932
B. Satya Nidhan Banerji Vs Md. Hazabber Ali Khan
Allahabad High Court · AIR 1933 All 93
Agra Tenancy Act, 1926 — Section 253Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jul 1932
Emperor Vs Ramchandra Ganesh Khadkikar
Bombay High Court · (1932) 34 BOMLR 1676
High Courts21 Jul 1932Allowed
Chanderdeo Chaube Vs Megh Narain
Allahabad High Court · AIR 1933 All 111
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts21 Jul 1932Dismissed
Kr. Amba Sahai and Another Vs Nathu and Another
Allahabad High Court · (1932) 07 AHC CK 0009