High Courts29 Jul 1932
(Thakur) Bageshwari Charan Singh Vs Bindeshwari Charan Singh and Others
Patna High Court · AIR 1932 Patna 337
Chotanagpur Tenancy Act, 1908 — Section 47Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,805 of 61,576
High Courts29 Jul 1932
Sital Prasad Shukul and Another Vs Babu Lal Shukul and Another
Patna High Court · AIR 1932 Patna 309
Limitation Act, 1963 — Section 14
High Courts29 Jul 1932
Emperor Vs Chittira
Allahabad High Court · AIR 1933 All 115
Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 454
High Courts29 Jul 1932
Adam Hajee Peer Mahommed Essack Vs Hajee Sukur Ganny
Madras High Court · AIR 1933 Mad 24 : (1933) ILR (Mad) 334 : (1932) 36 LW 583 : (1932) 63 MLJ 565
Tariff Act, 1894 — Section 10
High Courts29 Jul 1932
Raghunatha Desikachariar Vs Rangaswami Pillai
Madras High Court · (1933) ILR (Mad) 300 : (1932) 36 LW 579 : (1932) 63 MLJ 575
High Courts28 Jul 1932Dismissed
Hansraj Gupta Vs N.P. Asthana
Bombay High Court · (1933) 35 BOMLR 312
Companies Act, 1913 — Section 156
High Courts28 Jul 1932
Yusuf Ismailbhoy Lalji Vs Abdullabhoy Lalji
Bombay High Court · (1933) 35 BOMLR 1158
High Courts28 Jul 1932Dismissed
The Guntur Cotton, Jute and Paper Mills Company, Limited Vs Pydah Venkatachalapati
Bombay High Court · (1933) 35 BOMLR 107
Contract Act, 1872 — Section 220
High Courts28 Jul 1932
Ram Autar Shukul Vs Baldeo Shukul
Patna High Court · AIR 1932 Patna 352
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Jul 1932
Bashist Narain Sahi and Others Vs Sia Ramchandra Sahi and Others
Patna High Court · AIR 1933 Patna 126
Succession Act, 1925 — Section 111, 124
Privy Council28 Jul 1932
Sri Chandra Churdeo and others Vs Laldhari Prasad Singh and others
Privy Council · (1932) AIR(PC) 264
Privy Council28 Jul 1932
Guntur Cotton, Jute and Paper Mills Co. Ltd. Vs (Pydah) Venkatachalapati and another
Privy Council · (1932) AIR(PC) 244
Privy Council28 Jul 1932
Corporation of the City of Montreal Vs Montreal Industrial Land Co. Ltd.
Privy Council · (1932) AIR(PC) 252
High Courts28 Jul 1932
Chairman, Chingleput Municipality Vs M. Murugesa Mudaliar and Others
Madras High Court · AIR 1933 Mad 59 : 140 Ind. Cas. 326 : (1932) 36 LW 664
High Courts27 Jul 1932
Rajagopala Ayyar Vs S. Adinarayana Chettiar and Another
Madras High Court · AIR 1933 Mad 54 : 140 Ind. Cas. 582 : (1932) 36 LW 754
High Courts26 Jul 1932
Alagappa Chetti Vs Al. Al. N. Narayanan Chettiar
Madras High Court · 140 Ind. Cas. 315
High Courts26 Jul 1932
Naranappier Vs Chidamabaram Pillai and Others
Madras High Court · AIR 1933 Mad 96 : 140 Ind. Cas. 600 : (1932) 36 LW 781 : (1932) 63 MLJ 945
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts26 Jul 1932Dismissed
Benoy Krishna Das Vs Salsiccioni
Bombay High Court · (1933) 35 BOMLR 6
Transfer of Property Act, 1882 — Section 106, 110
High Courts26 Jul 1932
Dwarikanath Par Vs Krishna Barai and Another
Calcutta High Court · AIR 1933 Cal 464
High Courts26 Jul 1932
Ramjanam Singh and Others Vs Rambaran Singh and Others
Patna High Court · AIR 1933 Patna 302
Civil Procedure Code, 1908 (CPC) — Section 115