High Courts15 Jun 1932
Banga Chandra De and Others Vs Sm. Menaka Sundari De
Calcutta High Court · AIR 1933 Cal 74
Probate and Administration Act, 1881 — Section 62
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,812 of 61,576
High Courts15 Jun 1932Dismissed
Shankar Lal Vs Mt. Hashmi Begam and Another
Allahabad High Court · AIR 1932 All 700 : (1932) ILR (All) 1028
Limitation Act, 1963 — Section 19
High Courts15 Jun 1932
Chandrabhan Vs Rajkumar and Others
Allahabad High Court · AIR 1933 All 100 : (1932) ILR (All) 1019
Limitation Act, 1963 — Section 6, 9
High Courts15 Jun 1932
(Lala) Sri Ram Vs L. Jai Kishun Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0003
High Courts14 Jun 1932
Birdhi Chand Jaipuria Vs Darbari Jayaswal and Others
Patna High Court · AIR 1932 Patna 276
Penal Code, 1860 (IPC) — Section 147, 186
High Courts14 Jun 1932Dismissed
Bharosa Shukul Vs Mt. Manbasi Kuer and Another
Allahabad High Court · (1932) 06 AHC CK 0035
High Courts14 Jun 1932Allowed
Bharsoa Shukul Vs Musammat Manbasi Kuer and Another
Allahabad High Court · (1932) 06 AHC CK 0004
High Courts13 Jun 1932
Abdul Rauf Vs Banarsi Lal
Patna High Court · AIR 1932 Patna 281 : 139 Ind. Cas. 493
Bihar and Orissa Mining Settlements Act, 1920 — Section 19(1), 26(3)
High Courts13 Jun 1932Allowed
Anand Singh and Another Vs Collector of Bijnor and Others
Allahabad High Court · (1932) 06 AHC CK 0026
High Courts13 Jun 1932Dismissed
Kanauji Lal Vs Chiranji Lal and Others
Allahabad High Court · (1932) 06 AHC CK 0022
High Courts13 Jun 1932Dismissed
Ram Agyan Pandey Vs Chatrughun Singh
Allahabad High Court · (1932) 06 AHC CK 0020
High Courts13 Jun 1932Dismissed
Barmha Singh and Others Vs Emperor
Allahabad High Court · (1932) 06 AHC CK 0014
High Courts10 Jun 1932
Surendranath Ghosh Vs Haridas Biswas and Others
Calcutta High Court · AIR 1933 Cal 398
Registration Act, 1908 — Section 23, 47Transfer of Property Act, 1882 — Section 78
High Courts10 Jun 1932
Kailash Chandra and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 651
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 120, 292
High Courts10 Jun 1932
Hanuman Sarma Vs Emperor
Calcutta High Court · AIR 1932 Cal 723
Penal Code, 1860 (IPC) — Section 354, 376
High Courts10 Jun 1932
Pratapchandra Ghosh Vs Ramanimohan Ghosh and Others
Calcutta High Court · AIR 1933 Cal 377
Bengal Tenancy Act, 1885 — Section 87
High Courts10 Jun 1932Dismissed
Ram Ratan and Another Vs Emperor
Allahabad High Court · AIR 1932 All 582
High Courts10 Jun 1932Disposed Of
Bahadur Lal Vs Judges of the High Court
Allahabad High Court · (1932) 06 AHC CK 0025
High Courts10 Jun 1932Allowed
Mohammad Rafi and Another Vs Kripa Ramji and Another
Allahabad High Court · (1932) 06 AHC CK 0018