High Courts11 Jan 1932
Nagendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1932 Cal 486
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409, 477A
JUDGMENT DATABASE
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12,30,902 judgments in All Courts · page 58,814 of 61,546
High Courts11 Jan 1932
Nagendra Nath Sen Gupta Vs Emperor
Calcutta High Court · 136 Ind. Cas. 136
Criminal Procedure Code, 1898 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 409, 477A
High Courts11 Jan 1932
Emperor Vs Vithaldas Moolji
Bombay High Court · (1932) 34 BOMLR 584 : (1932) ILR (Bom) 220
Criminal Procedure Code, 1898 (CrPC) — Section 37A(5)
High Courts11 Jan 1932
Bank of Bihar Ltd. Vs Ramghulam Singh and Another
Patna High Court · AIR 1933 Patna 207 : 143 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 2, 31, 34
High Courts11 Jan 1932
Jitan Singh Vs Secy. of State and Another
Patna High Court · AIR 1933 Patna 62
High Courts11 Jan 1932Allowed
Paras Ram Chaubey and Another Vs Sheo Dhan Pandey and Others
Allahabad High Court · (1932) 01 AHC CK 0014
High Courts08 Jan 1932
Narayan Chandra Ganguli Vs Harish Chandra Saha
Calcutta High Court · AIR 1933 Cal 185
Penal Code, 1860 (IPC) — Section 500
High Courts08 Jan 1932
Abdul Gafur Bhuiya Vs Badial Haque and Others
Calcutta High Court · AIR 1932 Cal 588
Registration Act, 1908 — Section 32, 77
High Courts08 Jan 1932
Umesh Chunder Seal Vs G.M. Falkner and Others
Calcutta High Court · AIR 1932 Cal 621
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts08 Jan 1932
Basanta Kumar Choudhury Vs Sylhet Loan Co., Ltd.
Calcutta High Court · AIR 1932 Cal 576
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jan 1932
Nitai Dutta Vs Bishun Lal Sao
Patna High Court · AIR 1932 Patna 255 : 139 Ind. Cas. 810
High Courts08 Jan 1932Dismissed
Chaudhri Gulab Singh Vs Raghubir Saran and Others
Allahabad High Court · AIR 1932 All 369 : 140 Ind. Cas. 499
High Courts08 Jan 1932
Ram Sahai Vs Debi Din
Allahabad High Court · AIR 1932 All 614 : (1932) ILR (All) 482 : 139 Ind. Cas. 170
Bundelkhand Land Alienation Act, 1903 — Section 16Civil Procedure Code, 1908 (CPC) — Section 2
High Courts07 Jan 1932
Geoffey Cornwallis Montogomery Vs Sikdar Iron Works Ltd.
Calcutta High Court · AIR 1932 Cal 691
Companies Act, 1956 — Section 179, 190
High Courts07 Jan 1932Allowed
Montgomery Vs Sikdar Iron Works Ltd.
Calcutta High Court · (1932) 01 CAL CK 0003
High Courts07 Jan 1932Dismissed
Basdeo Prasad Vs Mt. Sakina Begum and Others
Allahabad High Court · AIR 1933 All 73 : 140 Ind. Cas. 106
High Courts07 Jan 1932Dismissed
Chaube Bhan Dat Vs Chube Moti Lal
Allahabad High Court · (1932) 01 AHC CK 0037
High Courts07 Jan 1932Dismissed
Jagdish Narain and Another Vs Hazari Lal
Allahabad High Court · (1932) 01 AHC CK 0015