High Courts11 May 1932
Vedathanni Vs The Commissioner of Income Tax
Madras High Court · (1932) 63 MLJ 542
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,817 of 61,576
High Courts10 May 1932
Swarnamoyee Debya Vs Aferaddi and Others
Calcutta High Court · AIR 1932 Cal 787
Bengal Tenancy Act, 1885 — Section 155
High Courts10 May 1932
Sheikh Hari Vs Sm. Diljan Bibi and Others
Calcutta High Court · AIR 1933 Cal 20 : 140 Ind. Cas. 373
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts10 May 1932Allowed
Gafur Mohammad Vs Mohammad Sharif
Bombay High Court · (1932) 34 BOMLR 1194
Contract Act, 1872 — Section 16(3)
High Courts10 May 1932
A.M.P.R. Muthuraman Chetty by agent Subramania Aiyar and Others Vs Sivasubramania Chetty and Others
Madras High Court · AIR 1932 Mad 737 : (1932) 36 LW 424 : (1932) 63 MLJ 316
Court Fees Act, 1870 — Section 17
High Courts09 May 1932Allowed
Musst. Brij Indar Kuar Vs Thakur Jai Indar Bahadur Singh
Bombay High Court · (1932) 34 BOMLR 1188
High Courts06 May 1932Dismissed
The Official Assignee of Bombay Vs K.R.P. Shroff
Bombay High Court · (1932) 34 BOMLR 1178 : (1932) ILR (Bom) 374
Transfer of Property Act, 1882 — Section 12
High Courts06 May 1932
Bhagwan Sahai and Others Vs Ram Chander and Others
Allahabad High Court · AIR 1932 All 693
Agra Tenancy Act, 1926 — Section 267
High Courts06 May 1932Dismissed
Yar Mahomed Vs Bansi Singh and Others
Allahabad High Court · (1932) 05 AHC CK 0016
High Courts06 May 1932Dismissed
Hira Singh and Another Vs Chandan Singh and Others
Allahabad High Court · AIR 1932 All 663 : (1932) ILR (All) 877
Agra Tenancy Act, 1926 — Section 267
High Courts06 May 1932
S. Alwar Chetty Vs The Madras Electric Supply Corporation, Ltd.
Madras High Court · AIR 1932 Mad 779 : (1933) ILR (Mad) 289 : (1932) 36 LW 833 : (1932) 63 MLJ 868
High Courts05 May 1932
Mahendra Lal Bose Vs Gopal Chandra Dey
Calcutta High Court · AIR 1933 Cal 144a
Penal Code, 1860 (IPC) — Section 498
High Courts05 May 1932
The Benares Bank Ltd. Vs Hari Narain
Bombay High Court · (1932) 34 BOMLR 1079
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts05 May 1932
Chaturbhuj Singh Vs Sarada Charan Guha and Others
Patna High Court · AIR 1933 Patna 6
Estates Partition Act, 1897 — Section 94Public Demands Recovery Act — Section 3(2)
High Courts05 May 1932
Kakraul Co-operative Society Vs Durganand Jha and Others
Patna High Court · AIR 1933 Patna 132
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151
High Courts05 May 1932
Nathuni Thakur Vs Ramsaran Singh
Patna High Court · AIR 1932 Patna 225 : 139 Ind. Cas. 191
Bengal Tenancy Act, 1885 — Section 30(b), 35
Privy Council05 May 1932
Benares Bank, Ltd Vs Hari Narain and others
Privy Council · (1932) AIR(PC) 182
High Courts05 May 1932Dismissed
In re: Narain-Das Mohan Lal of Benares
Allahabad High Court · AIR 1933 All 231
Income Tax Act, 1961 — Section 52
High Courts05 May 1932Disposed Of
Mt. Kaniz Fatma Vs Yad Husain and Others
Allahabad High Court · (1932) 05 AHC CK 0017
High Courts05 May 1932
NARAIN DAS MOHAN LAL, IN RE.
Allahabad High Court · (1933) 1 ITR 182
Income Tax Act, 1961 — Section 52