High Courts10 Apr 1932
Jag Narain Pande and Another Vs Mata Badal and Another
Allahabad High Court · (1932) 04 AHC CK 0026
JUDGMENT DATABASE
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12,31,517 judgments in All Courts · page 58,823 of 61,576
High Courts10 Apr 1932
In Re: Balkishun
Allahabad High Court · (1932) ILR (All) 790
Court Fees Act, 1870 — Section 13, 19, 5Court Fees Act, 1870 — Section 13, 19, 5Court Fees Act, 1870 — Section 13, 19, 5
High Courts08 Apr 1932
Kuldip Das Vs Emperor
Patna High Court · AIR 1933 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 147, 395
High Courts08 Apr 1932Disposed Of
Sarju Prasad Sonar Vs Mahadeo Prasad Pandey and Another
Allahabad High Court · (1932) 04 AHC CK 0010
High Courts08 Apr 1932
Majhli Dullaya Vs Munna Lal
Allahabad High Court · AIR 1932 All 571 : 140 Ind. Cas. 292
Bundelkhand Land Alienation Act, 1903 — Section 16
High Courts07 Apr 1932
Mabajjan Bibi Vs Emperor
Calcutta High Court · AIR 1932 Cal 658
Criminal Procedure Code, 1898 (CrPC) — Section 307, 342Penal Code, 1860 (IPC) — Section 302
High Courts07 Apr 1932
Charles Johns Vs Emperor
Calcutta High Court · AIR 1932 Cal 550
Penal Code, 1860 (IPC) — Section 182
High Courts06 Apr 1932
Devessey Pathraj Kathavala Vs The New Bombay Steamships Ltd.
Madras High Court · AIR 1933 Mad 7 : 139 Ind. Cas. 623 : (1933) 37 LW 27
High Courts06 Apr 1932
Golam Rahman Khan and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 184
Penal Code, 1860 (IPC) — Section 120B, 307
High Courts06 Apr 1932
Raj Kumar Mondal and Another Vs Shib Chandra Mondal and Others
Calcutta High Court · AIR 1932 Cal 857
Bengal Tenancy Act, 1885 — Section 182, 26F
High Courts06 Apr 1932
Narayan Balwant Rangne Vs Dattatraya Ramchandra Vishnuprasad
Bombay High Court · AIR 1933 Bom 26 : (1932) 34 BOMLR 1469
Limitation Act, 1908 — Article 120
High Courts06 Apr 1932
Jagmohan Singh and Others Vs Emperor
Patna High Court · AIR 1932 Patna 344
Civil Procedure Code, 1908 (CPC) — Section 2(13)General Clauses Act, 1897 — Section 3(25)Penal Code, 1860 (IPC) — Section 379
High Courts06 Apr 1932
(Chigurupati) Venkata Subba Rao and Another Vs Naraharisetty Anjanayulu
Madras High Court · AIR 1932 Mad 673
Criminal Procedure Code, 1898 (CrPC) — Section 190, 436
High Courts06 Apr 1932
Devessy Pathaj Kathavala by power holder, Anandaji Malsi Vs The New Bombay Steamships, Ltd.
Madras High Court · (1932) 63 MLJ 736
High Courts06 Apr 1932
Manikya Nayanim Varu and Others Vs Lakshminarasimha Sastrulu and Others
Madras High Court · AIR 1933 Mad 43 : (1933) 37 LW 133 : (1932) 63 MLJ 319
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts06 Apr 1932
Chingurupati Venkatasubba Rao and Another Vs Naraharisetty Anjaneyalu
Madras High Court · (1932) 36 LW 788 : (1932) 63 MLJ 679
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts06 Apr 1932
Paladugu Lakshminarayana and Others Vs Tadiboyina Suryanarayana
Madras High Court · AIR 1932 Mad 502 : (1932) 36 LW 390 : (1932) 63 MLJ 101
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 147
High Courts05 Apr 1932
H.V. Low and Co., Ltd. Vs Pulinbiharilal Singha and Others
Calcutta High Court · AIR 1933 Cal 154
Registration Act, 1908 — Section 17
High Courts05 Apr 1932
Basanta Kumar Das Vs Nagendra Nath Pal
Calcutta High Court · AIR 1932 Cal 719 : 137 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Section 141Guardians and Wards Act, 1890 — Section 12
High Courts05 Apr 1932Dismissed
Lakshmishankar Kanji Rawal Vs The Gresham Life Assurance Society Ltd.
Bombay High Court · AIR 1932 Bom 582 : (1932) 34 BOMLR 1295